High Courts04 Oct 2012Allowed
Sulochana Devi and Others Vs Ranjeet Kumar Yadav and Another
Patna High Court · (2012) 4 PLJR 800
Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 304A
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 811 of 2,661
High Courts04 Oct 2012Allowed
Bhirgun Jee Prasad Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 961
High Courts04 Oct 2012Allowed
Raj Kumar Das Vs The State of Bihar
Patna High Court · (2012) 10 PAT CK 0030
Penal Code, 1860 (IPC) — Section 392
High Courts04 Oct 2012Dismissed
Md. Imamuddin and Another Vs State of Bihar
Patna High Court · (2013) CriLJ 269
Penal Code, 1860 (IPC) — Section 395, 412
High Courts04 Oct 2012Dismissed
Dr. Anju Kumar @ Anju Kumar and Another Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 24
High Courts04 Oct 2012Allowed
Shiv Kala Devi and Others Vs The State of Bihar
Patna High Court · (2013) 1 PLJR 316
Land Acquisition Act, 1894 — Section 11, 18, 4, 6, 9
High Courts03 Oct 2012Dismissed
Devaki Devi Vs The State of Bihar Ors.
Patna High Court · (2013) 1 PLJR 223
Constitution of India, 1950 — Article 243O(b)
High Courts03 Oct 2012Dismissed
The State of Bihar Vs Gopal Kumar Pandey and Surendra Paswan
Patna High Court · (2013) CriLJ 319
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts03 Oct 2012Dismissed
State of Bihar Vs Smt. Parbati Devi and Others
Patna High Court · (2012) 10 PAT CK 0038
High Courts03 Oct 2012Allowed
Krishna Murari Yadav Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 289
High Courts03 Oct 2012Allowed
Renu Devi and Others Vs The State of Bihar and Another
Patna High Court · (2013) 2 PLJR 308
Penal Code, 1860 (IPC) — Section 323, 34, 341, 354, 504
High Courts01 Oct 2012Dismissed
Radhey Sadai Vs The State of Bihar
Patna High Court · (2013) 1 BBCJ 286 : (2013) 1 BLJud 92
High Courts01 Oct 2012Allowed
Ram Ratan Ram Vs Rangila Ram and Others
Patna High Court · (2013) 2 PLJR 993
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Evidence Act, 1872 — Section 45, 73
High Courts01 Oct 2012Dismissed
Mithu Sah, Laljhari Devi, Kishore Sah @ Raj Kishore Sah and Bashishtha Sah @ Chhotka Sah Vs The State of Bihar
Patna High Court · (2012) 10 PAT CK 0073
Penal Code, 1860 (IPC) — Section 307, 326
High Courts01 Oct 2012Allowed
Ramchandra Prasad Vs The State of Bihar and Others
Patna High Court · (2013) LabIC 234
High Courts01 Oct 2012Allowed
Nagina Dhanuk, Deena Mahto and Bhola Mahto Vs The State of Bihar
Patna High Court · (2012) 10 PAT CK 0052
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 324, 34
High Courts01 Oct 2012Allowed
Bhagwat Singh Vs The State of Bihar
Patna High Court · (2013) 1 PLJR 566
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 302, 324, 34
High Courts01 Oct 2012
Radhey Chaudhary Vs The State of Bihar
Patna High Court · (2012) 10 PAT CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 435, 436
High Courts01 Oct 2012Dismissed
Tej Narayan Rai Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 790
Constitution of India, 1950 — Article 311, 311(2)
High Courts01 Oct 2012
Yogesh Vs M/s. Bharat Petroleum Corporation Ltd. and Others
Patna High Court · (2013) 3 PLJR 436