High Courts10 Oct 2012Allowed
Braj Kishore Narayan Vs The Magadh University and Others
Patna High Court · (2013) 2 PLJR 19
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 809 of 2,661
High Courts10 Oct 2012Allowed
Dr. Naresh Sharma @ Ram Naresh Sharma Vs State of Bihar and Another
Patna High Court · (2013) CriLJ 192
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 269, 270, 271, 34, 427
High Courts10 Oct 2012Dismissed
Bhola Saw @ Bhola Kumar Gupta and Others Vs The State of Bihar and Another
Patna High Court · (2013) 2 PLJR 604
Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 482Penal Code, 1860 (IPC) — Section 323, 34, 341
High Courts10 Oct 2012Allowed
The Secretary Science and Technology Department and Others Vs Aukhari Paras Nath Sinha
Patna High Court · (2013) LabIC 178
High Courts10 Oct 2012Dismissed
Rajendra Prasad Sah Vs The State of Bihar and Another
Patna High Court · (2013) 1 PLJR 875
Constitution of India, 1950 — Article 226
High Courts10 Oct 2012
Bihar State Khadi and Village Industries Board Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 796
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(j), 25F, 30
High Courts10 Oct 2012Dismissed
Vikas Kumar Singh Vs Om Prakash Mishra
Patna High Court · (2013) 2 PLJR 266
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 14Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Limitation Act, 1963 — Section 5
High Courts09 Oct 2012Allowed
Kishori Mohan Vs The State of Bihar
Patna High Court · (2013) 1 BBCJ 617 : (2013) 1 BLJud 84
High Courts09 Oct 2012Dismissed
Madhu Mausam Vs Binay Kumar Singh
Patna High Court · (2013) 1 BBCJ 571 : (2013) 1 BLJud 96
High Courts09 Oct 2012Allowed
Anil Kumar Singh Vs The State of Bihar and Another
Patna High Court · (2013) 1 PLJR 401
Penal Code, 1860 (IPC) — Section 420, 467, 468, 474
High Courts09 Oct 2012Dismissed
Nutan Kumari Vs State of Bihar and Others
Patna High Court · (2013) LabIC 196 : (2013) 1 PLJR 321
Constitution of India, 1950 — Article 12, 14, 226
High Courts09 Oct 2012Allowed
Md. Ansarul Haque and Others Vs Bibi Shakila and Others
Patna High Court · (2013) 1 PLJR 220
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A
High Courts09 Oct 2012Dismissed
Suresh Prasad Singh Vs The Chairman, Bharat Wagon and Engineering Company Ltd. and Others
Patna High Court · (2012) 4 PLJR 1048
High Courts09 Oct 2012Allowed
Shashi Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2013) LabIC 606 : (2012) 4 PLJR 740
High Courts09 Oct 2012Allowed
Mehrun Nisha Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 222
High Courts09 Oct 2012
Satyendra Kumar Vs State of Bihar and Others
Patna High Court · (2013) LabIC 1688
Constitution of India, 1950 — Article 14
High Courts08 Oct 2012Dismissed
B.M. National Insurance Company Ltd. Vs Smt. Amrika Devi
Patna High Court · (2013) 1 BBCJ 282 : (2013) 1 BLJud 51
High Courts08 Oct 2012Allowed
Saidur Rahman Vs The State of Bihar
Patna High Court · (2013) 1 BBCJ 623 : (2013) 1 BLJud 55
High Courts08 Oct 2012Dismissed
M/s. Aman Motors (now closed) Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 255
Criminal Procedure Code, 1973 (CrPC) — Section 195, 340
High Courts08 Oct 2012Dismissed
Bharosha Mistri Vs State of Bihar
Patna High Court · (2013) 2 PLJR 269
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 149, 302, 34