High Courts29 Jun 2012Dismissed
Kameshwar Singh Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 578
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 829 of 2,661
High Courts29 Jun 2012
M/s. Adam Media and Recreation Private Limited Vs The State of Bihar and Others M/s. Streax-N-Style Advertisers Vs Patna Municipal Corporation and Others
Patna High Court · (2012) 4 PLJR 1080
Bihar Municipal Act, 2007 — Section 10, 127, 127(1)(f), 145, 146
High Courts29 Jun 2012Allowed
Ramadhar Singh @ Ramadhar Ahir, Nathuni Singh @ Nathuni Ahir, Durga Prasad Singh @ Durga Prasad Ahir and Harihar Singh @ Harihar Ahir Vs State of Bihar
Patna High Court · (2012) 06 PAT CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 207Penal Code, 1860 (IPC) — Section 380, 449, 452
High Courts29 Jun 2012Allowed
Santosh Kumar @ Santosh Kumar Jha Vs State of Bihar and The District Magistrate, Nalanda, Biharsharif
Patna High Court · (2013) 1 PLJR 640
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 202, 203, 204Penal Code, 1860 (IPC) — Section 415, 420, 482
High Courts29 Jun 2012Dismissed
The Bihar State Co-operative Bank Ltd. Vs The Union of India and Others
Patna High Court · (2012) 4 PLJR 923
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 3Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980 — Section 3Constitution of India, 1950 — Article 226
High Courts29 Jun 2012
Prafful Chandra Sudhanshu Vs The State Election Commission (Municipality) and Others
Patna High Court · (2012) 4 PLJR 520
Bihar Municipal Act, 2007 — Section 445Penal Code, 1860 (IPC) — Section 177, 181Representation of the People Act, 1951 — Section 100, 33A, 36(2), 36(6)
High Courts28 Jun 2012Allowed
State Bank of India Vs The Union of India and Others
Patna High Court · (2012) 3 PLJR 867
Penal Code, 1860 (IPC) — Section 166, 167Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 19
High Courts28 Jun 2012Allowed
Md. Warish Khan Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 593
High Courts28 Jun 2012
Vinod Jha Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 586
High Courts28 Jun 2012Dismissed
Radha Kant Kuer and Others Vs Bishwanath Kuer
Patna High Court · (2013) 1 PLJR 665 : (2012) 4 PLJR 542
High Courts28 Jun 2012Dismissed
Nazir Mian Vs The Union of India
Patna High Court · (2013) 1 PLJR 124
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(c), 23(c), 42(2)
High Courts28 Jun 2012
Commissioner of Central Excise, Govt. of India Vs M/s. Bharat Organics Ltd.
Patna High Court · (2013) 2 PLJR 782
Central Excises and Salt Act, 1944 — Section 35GFinance Act, 1994 — Section 85, 86(2)(a), 86(2A)Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 34(2)
High Courts27 Jun 2012
Dr. Bibhuti Anand Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 622
High Courts27 Jun 2012Dismissed
Priyanka Kumari Mishra Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 482
Constitution of India, 1950 — Article 226, 227
High Courts27 Jun 2012Allowed
Ajay Kumar Jhunjhunwala, Managing Director M/s Balmukund Concast Limited and Ram Nagina Singh @ Ramashray Singh of M/s Balmukund Concast Limited Vs Bihar State Electricity Board and Others
Patna High Court · (2012) 06 PAT CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 153, 173Electricity Act, 1910 — Section 39, 44Electricity Act, 2003 — Section 126, 126(2), 127, 135, 135(1A)
High Courts27 Jun 2012Dismissed
Shardanand Singh Vs State of Bihar and Others
Patna High Court · (2013) 1 PLJR 392
Penal Code, 1860 (IPC) — Section 302
High Courts27 Jun 2012Allowed
Mod Narayan Jha Vs Kameshwar Jha and Others
Patna High Court · (2013) 2 PLJR 530
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 151
High Courts27 Jun 2012Allowed
Radha Raman Srivastava Vs State of Bihar
Patna High Court · (2013) CriLJ 459 : (2013) 3 PLJR 667
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 20, 22
High Courts26 Jun 2012Dismissed
Md. Alamgir Vs State of Bihar
Patna High Court · (2013) 2 BBCJ 411 : (2012) 4 BLJud 89