COURT ARCHIVE

Patna High Court judgments

53,207 judgments · page 793 of 2,661

High Courts05 Feb 2013

Shyam Narayan Rai Vs Subh Narain Rai

Patna High Court · (2014) 2 PLJR 317

High Courts05 Feb 2013

Most. Keshri Devi and Another Vs Ram Jatan Prasad Agrawal and Others

Patna High Court · (2013) 3 PLJR 902

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 151Criminal Procedure Code, 1973 (CrPC) — Section 144Hindu Succession Act, 1956 — Section 14

High Courts05 Feb 2013Allowed

Mohammad Shabbir Ahmad Vs The State of Bihar and Others Md. Ahmad Mukhtar, Vs The State of Bihar and Others

Patna High Court · (2013) LabIC 1419 : (2013) 2 PLJR 309

Constitution of India, 1950 — Article 29, 30

High Courts04 Feb 2013

Anil Singh @ Makhru Singh Vs The State of Bihar and Others

Patna High Court · (2014) 1 PLJR 220 : (2014) 2 RCR(Criminal) 412

Bihar Control of Crimes Act, 1981 — Section 12(2), 12(3), 19, 21, 22

High Courts04 Feb 2013Dismissed

Shiv Chandra Jha Vs Harideo Jha and Others Harideo Jha Vs Shiv Chandra Jha

Patna High Court · AIR 2013 Patna 74 : (2013) 3 PLJR 956

Essential Commodities Act, 1955 — Section 3

High Courts01 Feb 2013Allowed

The State of Bihar and Others Vs Prem Kant Mishra

Patna High Court · (2013) LabIC 2167

Constitution of India, 1950 — Article 14

High Courts01 Feb 2013Dismissed

Ram Sevak Yadav Vs The State of Bihar and Others Umesh Ram Vs The State of Bihar and Others

Patna High Court · (2013) LabIC 1607 : (2013) 5 LLN 714 : (2013) 1 PLJR 964

Constitution of India, 1950 — Article 12, 14, 16, 162, 226

High Courts01 Feb 2013Allowed

Harish Mahto Vs State of Bihar

Patna High Court · (2013) CriLJ 1719

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 22, 22(b), 22(c), 50Penal Code, 1860 (IPC) — Section 328, 379, 411

High Courts01 Feb 2013

Dewta Kumari Vs The State of Bihar and Others

Patna High Court · (2013) 3 PLJR 801

High Courts31 Jan 2013Disposed Off

Mushtaque Ahmad Vs State of Bihar

Patna High Court · (2013) 2 BLJud 27

High Courts31 Jan 2013Dismissed

Bachche Lal Ray Vs The State of Bihar and Others

Patna High Court · (2013) 4 PLJR 424

High Courts31 Jan 2013

Most. Indu Devi and Another Vs The State of Bihar and Others

Patna High Court · (2013) 3 PLJR 387

High Courts31 Jan 2013Allowed

Siyasharan Singh Vs The State of Bihar and Others

Patna High Court · (2013) 2 PLJR 416

High Courts31 Jan 2013

Veena Devi and Others Vs Ram Nandan Prasad and Others

Patna High Court · (2013) 2 PLJR 123

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, Order 2 Rule 2Motor Vehicles Act, 1988 — Section 140, 140(1), 147, 149, 163APenal Code, 1860 (IPC) — Section 279, 304A, 337, 338

High Courts31 Jan 2013Allowed

The Governing Body, M.N.M. Mahila College and Others Vs Smt. Shikha Lal and Others

Patna High Court · (2013) 1 PLJR 993

Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5

High Courts31 Jan 2013

Chulhai Yadav and Others Vs Srinath Mahaldar and Others

Patna High Court · (2013) 3 PLJR 378

High Courts31 Jan 2013

Dr. Ram Shankar Jha Vs Asha Devi and Others

Patna High Court · (2013) 3 PLJR 486

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d)

High Courts31 Jan 2013Allowed

Anuj Kumar Vs State of Bihar and Others

Patna High Court · (2013) CriLJ 1654

Bihar Control of Crimes Act, 1981 — Section 12(2), 12(3), 21(1), 22Constitution of India, 1950 — Article 22(5)

High Courts31 Jan 2013

Laxmi Rai Vs The State of Bihar and Others

Patna High Court · (2013) 4 PLJR 251

Essential Commodities Act, 1955 — Section 7

High Courts31 Jan 2013

Sachindra Kumar Vs The State of Bihar and Others

Patna High Court · (2013) 3 PLJR 323