High Courts08 Feb 2013Allowed
Ajit Kumar Pandey Vs The State of Bihar and Another
Patna High Court · (2013) 2 PLJR 152
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 792 of 2,661
High Courts08 Feb 2013
Diwakar Kumar Pandey Vs The Union of India
Patna High Court · (2013) 3 PLJR 380
Railway Claims Tribunal Act, 1987 — Section 16, 23Railways Act, 1989 — Section 123(c)(ii), 125
High Courts08 Feb 2013Dismissed
Lal Babu Giri Vs The State of Bihar and Others
Patna High Court · (2013) 02 PAT CK 0007
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts08 Feb 2013
Sushil Kumar Tripathy Vs The Union of India and Others
Patna High Court · (2013) 3 PLJR 402
Central Reserve Police Force Act, 1949 — Section 11(1)Constitution of India, 1950 — Article 226
High Courts07 Feb 2013Allowed
State of Bihar Vs Bhim Prasad @ Chuha
Patna High Court · (2013) 2 BLJud 117
High Courts07 Feb 2013Dismissed
Bihar State Electricity Board Vs M/s. Ice Berg Industries Ltd. and Others
Patna High Court · AIR 2013 Patna 78
Constitution of India, 1950 — Article 12, 14Electricity Act, 2003 — Section 56State Financial Corporations Act, 1951 — Section 29
High Courts07 Feb 2013
Anup Kumar Ram Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 608
High Courts07 Feb 2013Allowed
Baban Ojha Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 636
Essential Commodities Act, 1955 — Section 7
High Courts07 Feb 2013Disposed Off
Ganesh Singh Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 207
Bihar Motor Vehicles Rules, 1992 — Rule 191, 191(1)
High Courts07 Feb 2013Dismissed
Bharti Devi and Others Vs Sri Amrendra Kumar Sarkar and Others
Patna High Court · (2013) 1 RCR(Rent) 654
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 18Transfer of Property Act, 1882 — Section 107
High Courts06 Feb 2013Allowed
Prem Kumar Vs The Bihar State Sunni Wakf Board
Patna High Court · (2013) 2 BBCJ 602
High Courts06 Feb 2013
Anil Yadav Vs The State of Bihar and Others
Patna High Court · (2014) 1 PLJR 91
Bihar Control of Crimes Act, 1981 — Section 12(2), 12(3), 21, 22Constitution of India, 1950 — Article 22
High Courts06 Feb 2013Dismissed
Birendra Kumar Singh and Others Vs Sri Satya Narayan Yadav
Patna High Court · (2013) 3 PLJR 142
Bihar Money Lenders Act, 1974 — Section 12Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 58(c)
High Courts06 Feb 2013Dismissed
Smt. Shanti Devi @ Shanti Devi and Others Vs Sri Upendra Jha and Others
Patna High Court · (2013) 2 PLJR 186
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 100
High Courts06 Feb 2013Dismissed
Ramanand Prasad Singh @ Ramanand Singh and Others Vs State of Bihar
Patna High Court · (2013) 02 PAT CK 0055
Land Acquisition Act, 1894 — Section 11, 18, 23, 24, 25
High Courts06 Feb 2013Allowed
Sheoji Dubey and Others Vs Nand Kumar Dubey and Others
Patna High Court · AIR 2013 Patna 84
High Courts06 Feb 2013
Anil Kumar Sinha Vs Union of India and Another
Patna High Court · (2013) 261 CTR 89 : (2013) 352 ITR 170
Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 300Foreign Exchange Regulation Act, 1973 — Section 9(1)(f)(i)
High Courts06 Feb 2013Dismissed
Satya Narayan Singh Vs The Election Commission of India
Patna High Court · (2013) 3 PLJR 19
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, Order 6 Rule 2, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(c)Constitution of India, 1950 — Article 102(1), 141, 19(1)(a), 226, 324Representation of the People Act, 1951 — Section 100, 100(1)(c), 30, 31, 32
High Courts06 Feb 2013Dismissed
Hazari Ojha Vs Lallan Chaudhary and Others
Patna High Court · AIR 2013 Patna 97
Evidence Act, 1872 — Section 68Hindu Succession Act, 1956 — Section 30Succession Act, 1925 — Section 63(C)
High Courts06 Feb 2013
Ashok Kumar Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 847
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 109, 120B, 302, 34