High Courts31 Jan 2013
Mithilesh Kumar Sah Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 709
Bihar Control of Crimes Act, 1981 — Section 12(2), 12(3), 21, 3(1)(a)
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 794 of 2,661
High Courts30 Jan 2013
Kumar Rajesh Pandey and Others Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 786
Constitution of India, 1950 — Article 14, 309
High Courts30 Jan 2013Dismissed
Kaushal Kishore Prasad and Others Vs Shobha Gupta, Gaurav, Saurav and Muralidhar Prasad
Patna High Court · (2013) 2 PLJR 708
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 100
High Courts30 Jan 2013Dismissed
Chandrika Yadav, Dularchand Yadav and Jagdish Prasad @ Yadav Vs The State of Bihar
Patna High Court · (2013) 01 PAT CK 0075
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 360Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts30 Jan 2013Dismissed
Dilip Yadav and Another Vs The State of Bihar
Patna High Court · (2013) 1 PLJR 831
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 34, 341, 376, 376(2)(g)
High Courts30 Jan 2013Dismissed
Raj Kumar Prasad Vs Bandana Kumar @ Soni and Another
Patna High Court · (2013) 2 PLJR 684
High Courts30 Jan 2013Allowed
Md. Shahjahan Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 355
Bihar Control of Crimes Act, 1981 — Section 12(2), 12(3)
High Courts29 Jan 2013Allowed
Urmila Devi Vs Ashok Prasad and Others
Patna High Court · (2013) 1 PLJR 806
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A, 151Hindu Succession Act, 1956 — Section 6
High Courts29 Jan 2013Dismissed
Rabindra Kumar Vs State of Bihar
Patna High Court · (2013) 01 PAT CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 366A, 376
High Courts29 Jan 2013Dismissed
Dular Chand Mahto and Another Vs Shib Ram Mahton and Others
Patna High Court · (2013) 3 PLJR 80
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 100Specific Relief Act, 1963 — Section 34
High Courts28 Jan 2013
Rameshwar Singh Vs The State of Bihar and Another
Patna High Court · (2013) 3 PLJR 336
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts28 Jan 2013
Sardar Niranjan Singh and Others Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 209
High Courts28 Jan 2013
Ramesh Rai Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 94
Bihar State Universities Act, 1976 — Section 60(1), 60(4)
High Courts24 Jan 2013Dismissed
Ghanshyam Kumar Vs The Hindustan Petroleum Corporation Ltd.
Patna High Court · (2014) 2 PLJR 371
High Courts24 Jan 2013Allowed
Vijay Kumar and Others Vs Pano Devi and Others
Patna High Court · (2013) 2 PLJR 841
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts24 Jan 2013
Shambhu Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 977
Constitution of India, 1950 — Article 14, 309Criminal Procedure Code, 1973 (CrPC) — Section 24, 24(4), 24(5), 24(5), 24(6)
High Courts24 Jan 2013
Sukhdeo Yadav and Others Vs The State of Bihar
Patna High Court · (2013) 01 PAT CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts24 Jan 2013Dismissed
The State of Bihar Vs Navin Kumar Mishra
Patna High Court · (2013) 01 PAT CK 0033
High Courts24 Jan 2013Dismissed
Birendra Tiwari Vs Sarveshwar Tiwari and Others
Patna High Court · (2013) 3 PLJR 561
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 12 Rule 6, 100, 96