High Courts23 Jan 2013Dismissed
Ramdayal Singh Vs The State of Bihar
Patna High Court · (2013) 2 BBCJ 274 : (2013) 2 BLJud 92
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 795 of 2,661
High Courts23 Jan 2013
Principal, Kailash Prasad Singh Vs The Vice-Chancellor and Others
Patna High Court · (2013) 3 PLJR 663
Constitution of India, 1950 — Article 14, 300A
High Courts23 Jan 2013Dismissed
Yog Lal Rai Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 762
Constitution of India, 1950 — Article 226
High Courts23 Jan 2013Dismissed
Arun Sah Vs The State of Bihar
Patna High Court · (2013) 3 PLJR 173
Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts23 Jan 2013
Mishri Rai and Another Vs The Union of India and Another
Patna High Court · (2014) 1 PLJR 66
Criminal Procedure Code, 1973 (CrPC) — Section 4(2), 460Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 23, 36, 36A(1)(d)
High Courts23 Jan 2013
Alok Kumar Prasad Vs The State of Bihar
Patna High Court · (2013) 3 PLJR 471
Criminal Procedure Code, 1973 (CrPC) — Section 202, 319
High Courts23 Jan 2013Allowed
Sayan Joyti Gupta Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 113
Penal Code, 1860 (IPC) — Section 406, 420Special Marriage Act, 1954 — Section 44
High Courts23 Jan 2013Allowed
Prithwi Raj Roy Vs The State of Bihar and Another
Patna High Court · (2013) 3 PLJR 217
Companies Act, 1956 — Section 628, 63, 68
High Courts23 Jan 2013
Dr. Vishnu Kumari Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 405
Constitution of India, 1950 — Article 14, 16
High Courts22 Jan 2013Dismissed
Smt. Nootan Mishra and Others Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 428
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts22 Jan 2013
Fakir Roy Vs The State of Bihar, The District Magistrate, The District Supply Officer and The Block Supply Officer
Patna High Court · (2013) 2 PLJR 707
High Courts22 Jan 2013
Bishundeo Sah and Others Vs Smt. Gauri Devi and Others
Patna High Court · (2013) 3 PLJR 332
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 100
High Courts22 Jan 2013Dismissed
Md. Abul Kalam Khan and Others Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 696
Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 21Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324
High Courts21 Jan 2013Dismissed
Shamim Ahmad @ Shamim Akhter Vs Bibi Hafiza Khatoon and Others
Patna High Court · (2013) 3 PLJR 225
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 100, 101
High Courts21 Jan 2013Allowed
Laxmi Kant Jha Vs The State of Bihar
Patna High Court · (2013) 1 PLJR 825
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 376, 448
High Courts21 Jan 2013
Kamla Kumar Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 612
Constitution of India, 1950 — Article 309
High Courts21 Jan 2013
Nilkamal Ltd. Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 9
Constitution of India, 1950 — Article 226
High Courts21 Jan 2013Dismissed
Shiv Pujan Mistri Vs Kanhai Mistri and Others
Patna High Court · (2013) 2 PLJR 105
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 100, 96
High Courts18 Jan 2013
Rabindra Kumar Singh and Another Vs The Union of India and Others
Patna High Court · (2013) 3 PLJR 498