High Courts10 Jan 2013Disposed Off
Ram Ebkal Ram Vs State of Bihar
Patna High Court · (2013) 2 BLJud 42
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 797 of 2,661
High Courts10 Jan 2013Dismissed
Umesh Sharma Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 503
High Courts10 Jan 2013Dismissed
Md. Manzoor Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 378
High Courts10 Jan 2013Dismissed
Anand Kumar Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 472
Constitution of India, 1950 — Article 12, 14
High Courts10 Jan 2013
M/s. Welcome Distillery Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2013) 20 GSTR 442 : (2013) 2 PLJR 486
Bihar and Orissa Excise Act, 1915 — Section 12, 22D, 42, 9Constitution of India, 1950 — Article 14, 166, 19(1)(g)
High Courts10 Jan 2013
New Era High School Vs The State of Bihar and Others
Patna High Court · AIR 2013 Patna 70 : (2013) 1 PLJR 621
Air (Prevention and Control of Pollution) Act, 1981 — Section 17, 19, 21, 22A, 24Constitution of India, 1950 — Article 21, 48A, 51A(g)
High Courts10 Jan 2013Allowed
M/s NCC Ltd. Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 952
Constitution of India, 1950 — Article 14, 19(1)(g), 226, 299
High Courts10 Jan 2013Dismissed
Sanjay Kumar Verma Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 78
Constitution of India, 1950 — Article 226, 309, 323(2)
High Courts10 Jan 2013
Saket Bihari Sharma Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 596
Constitution of India, 1950 — Article 309
High Courts10 Jan 2013Allowed
Lalmati Devi @ Lalpati Devi and Others Vs The State of Bihar
Patna High Court · (2013) 01 PAT CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 363, 366, 368, 376, 380
High Courts10 Jan 2013Disposed Off
Adalat Pandey Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 492
Land Acquisition Act, 1894 — Section 30, 6, 9
High Courts10 Jan 2013
Anil Kumar Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 1
Constitution of India, 1950 — Article 226
High Courts09 Jan 2013
Shekhar Dutta Vs The State of Bihar
Patna High Court · (2013) 2 PLJR 844
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(C), 22, 41, 42
High Courts09 Jan 2013Dismissed
Pinki Kumari Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 147
Constitution of India, 1950 — Article 14, 226
High Courts08 Jan 2013Dismissed
Urmila Devi Vs Krishna Ram
Patna High Court · (2013) 2 BBCJ 562 : (2013) 1 BLJud 238
High Courts08 Jan 2013Dismissed
Rana Pratap Singh Vs Uttar Bihar Gramin Bank and Others
Patna High Court · (2013) 2 PLJR 721
Constitution of India, 1950 — Article 226
High Courts08 Jan 2013
Anirudh Akhauri Vs State Bank of India and Others
Patna High Court · (2013) 3 PLJR 152
Banking Regulation Act, 1949 — Section 36AD
High Courts08 Jan 2013Allowed
Ganpati Singh Vs The Board of Directors and Appellate Authority and Others
Patna High Court · (2013) LabIC 1483 : (2013) 2 LLJ 337 : (2013) 3 PLJR 258
Madhubani Kshetriya Gramin Bank (Staff) Service Regulation, 1980 — Section 16, 17, 19
High Courts08 Jan 2013
M/s Gammon India Limited Vs Bihar State Electricity Board
Patna High Court · (2013) 1 PLJR 633
Arbitration and Conciliation Act, 1996 — Section 11(6), 43, 6, 8Constitution of India, 1950 — Article 12
High Courts08 Jan 2013
Md. Abu Muzaffar Nawaz Vs Uttar Bihar Gramin Bank and Others
Patna High Court · (2013) 1 PLJR 626
Constitution of India, 1950 — Article 226