High Courts02 Jan 2013
Rameshwari Devi Vs The Bihar State Electricity Board and Others
Patna High Court · (2013) 2 PLJR 119
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 799 of 2,661
High Courts19 Dec 2012Allowed
Mahendra Pratap Singh Vs State of Bihar
Patna High Court · (2013) 2 BLJud 49
High Courts19 Dec 2012Allowed
Nirmal Kumar Vs The State of Bihar
Patna High Court · (2013) 2 BBCJ 127 : (2013) 1 BLJud 269
High Courts19 Dec 2012Dismissed
Sayed Sadik Akhter and Others Vs L.N. Mithila University and Others
Patna High Court · (2013) 2 PLJR 390
Constitution of India, 1950 — Article 14, 226, 29, 30National Council for Teacher Education Act, 1993 — Section 17
High Courts19 Dec 2012
Abhay Nath Jha and Another Vs Bihar School Examination Board and Others
Patna High Court · (2013) 2 PLJR 345
Bihar Intermediate Education Council (Repeal) Act, 2007 — Section 2, 3
High Courts19 Dec 2012Dismissed
Smt. Asha Shrivastava Vs The State of Bihar and Others
Patna High Court · (2013) LabIC 1073 : (2013) 1 PLJR 648
Constitution of India, 1950 — Article 12, 226, 29, 30Penal Code, 1860 (IPC) — Section 202, 406, 408, 420
High Courts19 Dec 2012Allowed
Mister Yadav Vs The State of Bihar
Patna High Court · (2013) 2 PLJR 437
Arms Act, 1959 — Section 25(1B), 26, 27Bihar Control of Crimes Act, 1981 — Section 12(2), 12(3), 21(i), 22Constitution of India, 1950 — Article 21, 22, 226
High Courts19 Dec 2012Allowed
Shivdeo Chaudhoury Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 485
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 2(5), 2(oo), 2(s), 25F, 25F(a)
High Courts19 Dec 2012
Surendra Rai Vs The State of Bihar
Patna High Court · (2013) CriLJ 1847
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 222, 323, 34, 342, 366
High Courts19 Dec 2012Dismissed
Kishore Kumar Singh Vs The Bihar State Electricity Board and Others
Patna High Court · (2013) 1 PLJR 331
Penal Code, 1860 (IPC) — Section 119, 120B, 379, 405, 406Prevention of Corruption Act, 1988 — Section 13(1)(D)
High Courts18 Dec 2012Allowed
Chhotelal Yadav Vs The State of Bihar
Patna High Court · (2013) 2 BBCJ 322
High Courts18 Dec 2012
State of Bihar and Others Vs Bihar Human Rights Commission and Others
Patna High Court · (2013) LabIC 1130 : (2013) 2 PLJR 849
Constitution of India, 1950 — Article 14, 21, 39, 43Protection of Human Rights Act, 1993 — Section 12, 2, 21, 29
High Courts18 Dec 2012
Jang Bahadur Singh, Advocate and Others Vs Secretary, Law (Justice) Dept., Govt. of Bihar and Others
Patna High Court · (2012) 12 PAT CK 0041
High Courts18 Dec 2012
The State of Bihar Vs Md. Shahabuddin and Others
Patna High Court · (2013) 1 PLJR 524
Criminal Procedure Code, 1973 (CrPC) — Section 211, 216, 217, 397, 397(2)Penal Code, 1860 (IPC) — Section 120B, 201, 302, 323, 34
High Courts17 Dec 2012Allowed
Binod Kumar Jha Vs The State of Bihar
Patna High Court · (2013) 2 BBCJ 366 : (2013) 1 BLJud 164
High Courts17 Dec 2012Dismissed
Sri Ritendra Bhushan Awasthi Vs Rural Development Environmental Protection and Research Organization (Refro)
Patna High Court · (2013) 2 BBCJ 372 : (2013) 1 BLJud 277
High Courts17 Dec 2012Dismissed
Deonath Sharma Vs The State of Bihar and Rama Shankar
Patna High Court · (2012) 12 PAT CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 192, 378(4)Penal Code, 1860 (IPC) — Section 323, 324, 327, 379
High Courts14 Dec 2012Allowed
Narendra Kumar Verma Vs The State of Bihar
Patna High Court · (2013) 2 BBCJ 529 : (2013) 2 BLJud 2
High Courts14 Dec 2012Allowed
Professor (Dr.) Ranjeet Kumar Mishra Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 257
High Courts14 Dec 2012Dismissed
The State of Bihar Vs Badri Narayan Mahato
Patna High Court · (2012) 12 PAT CK 0044