High Courts08 Jan 2013Dismissed
Sanoj Kumar Vs State of Bihar and Others
Patna High Court · (2013) LabIC 1823 : (2013) 3 PLJR 108
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 798 of 2,661
High Courts08 Jan 2013
Binod Kumar Pandey Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 806
High Courts08 Jan 2013
Dadan Ram Vs State Project Director, Bihar Education Project Council (Bihar Shiksha Pariyojna) and Others
Patna High Court · (2013) 3 PLJR 812
Constitution of India, 1950 — Article 311
High Courts08 Jan 2013
Most. Rekha Devi Vs The Union of India
Patna High Court · (2013) 4 PLJR 61
Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 147, 154, 304ARailway Claims Tribunal Act, 1987 — Section 23(1)
High Courts08 Jan 2013
Rishi Raj and Another Vs The Bihar State Electricity Board and Others
Patna High Court · (2013) 3 PLJR 134
High Courts08 Jan 2013
Ram Nandan Singh and Another Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 321
Bihar Co-operative Societies Act, 1935 — Section 66B
High Courts08 Jan 2013Dismissed
Lalmani Kumar Sinha Vs The Bihar State Electricity Board and Others
Patna High Court · (2013) 3 PLJR 327
High Courts08 Jan 2013
Lalit Kumar Prasad Singh Vs State Bank of India and Others
Patna High Court · (2013) 4 PLJR 43
High Courts07 Jan 2013Allowed
Ram Sumer Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2013) 01 PAT CK 0070
High Courts07 Jan 2013
Sanjeev Gupta @ Guddu Gupta and Another Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 56
Bihar Land Disputes Resolution Act, 2009 — Section 14
High Courts07 Jan 2013Allowed
Shyamdeo Pandey Vs The State of Bihar and Others
Patna High Court · (2013) 01 PAT CK 0050
High Courts07 Jan 2013
M.P. Mehta @ Mahendra Prasad Mehta and Others Vs The State of Bihar and Another
Patna High Court · (2014) 1 PLJR 65
High Courts07 Jan 2013Dismissed
Sri Kant Kumar Sinha Vs State of Bihar and Rajendra Prasad Gupta
Patna High Court · (2013) 01 PAT CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 323, 341, 342, 379, 448
High Courts04 Jan 2013Disposed Off
Rabin Mahtha Vs The State of Bihar
Patna High Court · (2013) 2 BBCJ 560 : (2013) 1 BLJud 314
High Courts04 Jan 2013Allowed
Das Narain Sharma Vs The State of Bihar
Patna High Court · (2013) 2 BBCJ 494 : (2013) 2 BLJud 40
High Courts04 Jan 2013
Babu Saheb Raut Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 615
Criminal Procedure Code, 1973 (CrPC) — Section 133, 133(1), 133(1)(a), 136, 137Penal Code, 1860 (IPC) — Section 188
High Courts04 Jan 2013
Lakshmeshwar Singh @ Laxmeshwar Singh and Others Vs The State of Bihar
Patna High Court · (2013) 01 PAT CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
High Courts03 Jan 2013Dismissed
Janardan Tewary and Others Vs Jagdish Tewary and Others
Patna High Court · AIR 2013 Patna 93
High Courts02 Jan 2013
Ramrati Devi and Others Vs Bhushan Singh
Patna High Court · (2013) 3 PLJR 908
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 100Evidence Act, 1872 — Section 50