High Courts14 Dec 2012Dismissed
M/s. Baibhaw Construction Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 246
Constitution of India, 1950 — Article 14, 19(1)(g), 299
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 800 of 2,661
High Courts14 Dec 2012
Jitan Rai and Others Vs The State of Bihar
Patna High Court · (2013) 3 PLJR 162
Penal Code, 1860 (IPC) — Section 147, 149
High Courts14 Dec 2012
Suresh Mahaldar Vs Mahadeo Mahaldar
Patna High Court · (2013) 1 PLJR 991
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts14 Dec 2012Disposed Off
Devendra Singh and Others Vs The State of Bihar and Others
Patna High Court · (2013) LabIC 2553
High Courts14 Dec 2012Dismissed
The State of Bihar Vs Arjun Yadav and Others
Patna High Court · (2012) 12 PAT CK 0006
Penal Code, 1860 (IPC) — Section 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(i)(x)
High Courts13 Dec 2012
The State of Bihar Vs Rodhan Mandal @ Raghu Nandan Mandal and Jai Kishun Mandal
Patna High Court · (2012) 12 PAT CK 0049
High Courts13 Dec 2012Dismissed
Muneshwari Devi Vs Birendra Mahto and Others
Patna High Court · AIR 2013 Patna 53
Hindu Womens Right to Property Act, 1937 — Section 3
High Courts13 Dec 2012Allowed
Ram Dhapi Tiwari and Others Vs Rampukar Tiwary and Others
Patna High Court · (2012) 12 PAT CK 0020
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 100, 151
High Courts13 Dec 2012Allowed
Pradeep Yadav Vs The State of Bihar
Patna High Court · (2013) CriLJ 1398 : (2013) 2 DMC 198
Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts12 Dec 2012Allowed
Shree Charan Paswan Vs Ram Prit Paswan
Patna High Court · (2013) 2 BLJud 26
High Courts12 Dec 2012
Jichha Singh and Others Vs The State of Bihar
Patna High Court · (2012) 12 PAT CK 0048
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts12 Dec 2012Allowed
Raj Kumar Yadav Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 660
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 366A
High Courts12 Dec 2012Dismissed
Ghanshyam Prasad @ Ganshyam Prasad Vs The State of Bihar and Others
Patna High Court · (2012) 12 PAT CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Penal Code, 1860 (IPC) — Section 147, 379, 435
High Courts12 Dec 2012Dismissed
The State of Bihar Vs Bhola Mistri and Sunil Kumar Satyanarayan Singh Vs State of Bihar and Others
Patna High Court · (2012) 12 PAT CK 0027
High Courts12 Dec 2012Allowed
The Provident Fund Commissioner Vs Nisheeth Jaiswal
Patna High Court · (2013) 1 PLJR 288
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 8F(3)(i)
High Courts11 Dec 2012Allowed
Roopchand Mandal Vs State of Bihar
Patna High Court · (2013) CriLJ 857
Penal Code, 1860 (IPC) — Section 149, 307, 379
High Courts11 Dec 2012
Dinesh Sah Vs The State of Bihar
Patna High Court · (2013) 2 DMC 264
Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts11 Dec 2012Dismissed
Pradeep Rai Vs The State of Bihar and Suresh Pandit
Patna High Court · (2012) 12 PAT CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Penal Code, 1860 (IPC) — Section 323, 34, 379, 406, 420
High Courts11 Dec 2012Dismissed
AMBO Sharma Vs The State of Bihar
Patna High Court · (2012) 12 PAT CK 0025
Arms Act, 1959 — Section 25(1)(a), 25(1b)A, 26(i), 26(ii)Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts11 Dec 2012
Amrita Bhushan Vs The Chairman, Canara Bank and Others
Patna High Court · (2013) 1 PLJR 547