High Courts14 Feb 2013
M/s. Pratap Graphics Vs The Chairman, Bihar State Madarsa Education Board and Others
Patna High Court · (2013) 3 PLJR 439
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 791 of 2,661
High Courts13 Feb 2013Dismissed
State of Bihar Vs Rakesh Kumar
Patna High Court · (2013) CriLJ 1990
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 366A
High Courts13 Feb 2013Dismissed
Rajwati Devi and Others Vs Prem Nandani Sinha and Others
Patna High Court · AIR 2013 Patna 166
Transfer of Property Act, 1882 — Section 12, 58(C), 67, 83
High Courts13 Feb 2013
Mundrika Singh Vs Bharat Singh and Ors
Patna High Court · (2013) 02 PAT CK 0042
High Courts13 Feb 2013
M/s. Royal Enterprises Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 728
Constitution of India, 1950 — Article 14
High Courts13 Feb 2013Allowed
Dasai Mahto Singh and Others Vs Ramayan Mahto (Singh) and Others
Patna High Court · (2013) 02 PAT CK 0012
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4C
High Courts12 Feb 2013Disposed Off
Ratneshwari Singh Vs The State of Bihar
Patna High Court · (2013) 2 BBCJ 354
High Courts12 Feb 2013Dismissed
Anil Kumar Chaudhary Vs Smt. Rita Devi and Others
Patna High Court · (2013) 3 PLJR 236
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 100
High Courts12 Feb 2013
The Bihar Engineering Services Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 999
High Courts12 Feb 2013Allowed
Saroj Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 897
High Courts12 Feb 2013
Rina Kumari and Others Vs Bihar State Electricity Board and Others
Patna High Court · (2013) 1 PLJR 996
High Courts12 Feb 2013Dismissed
Nikhil Kumar Jha Vs The Vice-Chancellor-cum-Appellate Authority and Others
Patna High Court · (2013) 3 PLJR 508
Constitution of India, 1950 — Article 226
High Courts12 Feb 2013
Shanti Devi Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 599
Penal Code, 1860 (IPC) — Section 120B, 224, 392
High Courts12 Feb 2013
M/s. BSS Projects Private Limited Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 832
Bihar Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2003 — Rule 7, 7(1)
High Courts11 Feb 2013Allowed
Mahendra Singh Vs State of Bihar
Patna High Court · (2013) CriLJ 1816
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts08 Feb 2013Dismissed
Bisheshwar Prasad Yadav and Another Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 419
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15, 5(1)(ii)Constitution of India, 1950 — Article 226
High Courts08 Feb 2013Dismissed
Krishna Singh Vs The Union of India
Patna High Court · (2013) 2 PLJR 16
Railway Claims Tribunal Act, 1987 — Section 23
High Courts08 Feb 2013Allowed
Nagendra Tiwary Vs State of Bihar
Patna High Court · (2013) 2 PLJR 166
Criminal Procedure Code, 1973 (CrPC) — Section 107, 313Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts08 Feb 2013Dismissed
Uma Shankar Goswami @ Sri Vem Shankar Goswami Vs Sri Subodh Kumar Choudhary and Another
Patna High Court · (2013) 2 PLJR 187
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 100