High Courts22 Feb 2013Dismissed
National Institute of Technology Vs Rekha Sinha
Patna High Court · (2013) 3 PLJR 14
National Institute of Technology Act, 2007 — Section 5(c)
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 790 of 2,661
High Courts22 Feb 2013Dismissed
Chandeshwar Singh and Others Vs State of Bihar
Patna High Court · (2013) 2 PLJR 173
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 323, 342, 364, 365
High Courts22 Feb 2013
Suresh Prasad Singh Vs Nathuni Ansari and Others
Patna High Court · (2013) 3 PLJR 341
Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 67, 90
High Courts22 Feb 2013Dismissed
Shukdeo Pandit Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 625
Bihar Tenancy Act, 1885 — Section 48E, 48E(3), 48E(5)
High Courts21 Feb 2013Allowed
Jatashankar Sah Vs State of Bihar
Patna High Court · (2013) CriLJ 1992
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 201, 304B
High Courts21 Feb 2013Allowed
Ram Bachan Singh @ Ram Lochan Singh and Others Vs The State of Bihar and Another
Patna High Court · (2013) 2 PLJR 133
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 379
High Courts20 Feb 2013Dismissed
Aman Kumar and Others Vs The State of Bihar and Others Shivjatan Prasad Shree Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 50
High Courts20 Feb 2013Dismissed
Amirul Haque @ Md. Amirul Haque and Others Vs Sheikh Shakur and Others
Patna High Court · (2013) 3 PLJR 77
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 100
High Courts20 Feb 2013Disposed Off
Kaushaliya Devi Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 988
High Courts20 Feb 2013
Smt. Biyafi Devi @ Banhi Devi Vs The Union of India and Others
Patna High Court · (2013) LabIC 3147 : (2013) 2 PLJR 638
Hindu Marriage Act, 1955 — Section 11
High Courts19 Feb 2013Disposed Off
Nagendra Kumar Gami Vs Md. Mohiuddin Ansari
Patna High Court · (2013) 2 BLJud 96
High Courts19 Feb 2013
Nagendra Kumar Gami and Others Vs Md. Mohiuddin Ansari and Others
Patna High Court · (2013) 02 PAT CK 0058
High Courts19 Feb 2013Dismissed
Kamleshwari Sah and Others Vs State of Bihar
Patna High Court · (2013) 2 PLJR 178
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323Probation of Offenders Act, 1958 — Section 3
High Courts18 Feb 2013Allowed
The Infrastructure Consultant Engineers Architects & Planners (ICEAP) Vs The Bihar Rajya Pool Nirman Nigam Ltd.
Patna High Court · (2013) 2 BBCJ 543 : (2013) 2 BLJud 201
High Courts18 Feb 2013
HCL Infosystems Limited Vs The Bihar State Electricity Board, Patna and Others
Patna High Court · (2013) 2 PLJR 753
Constitution of India, 1950 — Article 12, 14, 19(1)(g), 298Contract Act, 1872 — Section 3(2)Electricity (Supply) Act, 1948 — Section 12, 5, 79
High Courts18 Feb 2013Dismissed
Sadanand Prasad Singh and Others Vs State of Bihar and Another
Patna High Court · (2013) 2 PLJR 640
High Courts18 Feb 2013Allowed
Bhushan Singh @ Braj Bhushan Singh and Another Vs State of Bihar
Patna High Court · (2013) 2 PLJR 288
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 341
High Courts18 Feb 2013
Nathuni Yadav and Others Vs The State of Bihar
Patna High Court · (2013) 3 PLJR 367
Criminal Procedure Code, 1973 (CrPC) — Section 107, 313, 428Penal Code, 1860 (IPC) — Section 395
High Courts18 Feb 2013Dismissed
The State of Bihar Vs Suresh Ram and Another Mahendra Ram Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 169
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 34, 366, 366A, 376
High Courts14 Feb 2013
Ram Kishun Rai and Ram Baran Rai Vs The State of Bihar
Patna High Court · (2013) 02 PAT CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323