High Courts06 Mar 2013Dismissed
Rani Devi Vs State Election Commission
Patna High Court · (2017) 2 PLJR 351
Bihar Panchayat Raj Act, 2006 - Section 18(1)Constitution of India, 1950 - Article 226
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 788 of 2,661
High Courts06 Mar 2013Dismissed
United India Insurance Company Limited Vs Bhanu Pratap Singh, Meena Devi, Santosh Pratap Singh and Ram Bachan Lal Srivastava
Patna High Court · (2013) 2 ACC 647 : (2013) 2 AnWR 600 : (2014) 1 PLJR 765
High Courts06 Mar 2013Dismissed
Most. Geeta Devi and Others Vs State of Bihar and Others
Patna High Court · (2013) 3 PLJR 158
Bihar Tenancy Act, 1885 — Section 48(D)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 100
High Courts06 Mar 2013Allowed
Shobha Singh Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 598
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts06 Mar 2013Dismissed
Mokadim Ahir and Others Vs Laljee Ahir and Others
Patna High Court · (2013) 2 PLJR 766
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 100, 101
High Courts05 Mar 2013Allowed
Dineshwar Rai @ Dineshwar Prasad Rai Vs The State of Bihar
Patna High Court · (2013) 3 PLJR 121
Penal Code, 1860 (IPC) — Section 148, 149, 304(1), 323
High Courts05 Mar 2013Dismissed
Deorati Kuer Vs Prabha Rai and Others
Patna High Court · (2013) 03 PAT CK 0050
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 22Transfer of Property Act, 1882 — Section 10(3)(iii), 52
High Courts05 Mar 2013Dismissed
Arbind Prasad @ Sushie Kumar Verma Vs The State of Bihar
Patna High Court · (2013) 03 PAT CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302
High Courts05 Mar 2013Allowed
Shankar Kumar @ Shankar Yadav Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 582
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 232, 235, 313, 372, 377Penal Code, 1860 (IPC) — Section 120B, 302, 306, 34, 372
High Courts05 Mar 2013Allowed
Shankar Suwan Jha Vs The State of Bihar and Another
Patna High Court · (2013) 2 PLJR 646
High Courts05 Mar 2013Dismissed
Most. Bachani Kuer Vs Rama Shankar Singh and Others
Patna High Court · (2013) 2 PLJR 749
Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts05 Mar 2013
Anjani Kumar Sinha and Others Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 356
Constitution of India, 1950 — Article 14, 162, 309
High Courts05 Mar 2013
M/s. Spanco Limited Vs The Bihar State Electricity Board now known as Bihar State Power (Holding) Co. Ltd. and Others
Patna High Court · (2014) 2 PLJR 228
High Courts04 Mar 2013Allowed
Brahmdeo Rai Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 706
High Courts04 Mar 2013
The New India Assurance Company Ltd. Vs Ram Kewal Sah and Others
Patna High Court · (2014) 1 PLJR 50 : (2014) 2 RCR(Civil) 580
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3A
High Courts04 Mar 2013Dismissed
Ramadhar Singh and Others Vs Deo Sharan Singh and Others
Patna High Court · AIR 2013 Patna 155
Hindu Succession Act, 1956 — Section 14, 14(1)
High Courts01 Mar 2013Disposed Off
Bimlesh Kumar Vs State of Bihar
Patna High Court · (2013) 3 BLJud 316
High Courts01 Mar 2013Allowed
Jyoti Kumar Vs Union of India and Others
Patna High Court · (2013) 2 PLJR 725
Constitution of India, 1950 — Article 226
High Courts01 Mar 2013Dismissed
Anil Kumar Gupta Vs Pradeep Kr. Gosh @ Ghosh
Patna High Court · (2013) 2 PLJR 593
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 100, 101Specific Relief Act, 1963 — Section 34
High Courts01 Mar 2013Allowed
Arun Kumar Sah Vs Gita Devi and Others
Patna High Court · (2013) 2 PLJR 221
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 14 Rule 1(5), Order 17 Rule 2, Order 17 Rule 3, Order 17 Rule 3(a)