High Courts18 Mar 2013
Dr. Dharam Sheela Prasad and Others Vs The Chancellor of Universities and Others etc. etc.
Patna High Court · (2013) 2 PLJR 662
Bihar State Universities Act, 1976 — Section 57, 58
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 786 of 2,661
High Courts18 Mar 2013Dismissed
Shivchandra Ram Vs The State of Bihar and Others
Patna High Court · (2013) 03 PAT CK 0053
Constitution of India, 1950 — Article 311Criminal Procedure Code, 1973 (CrPC) — Section 154
High Courts18 Mar 2013
Om Prakash Sah Vs The State of Bihar and Others
Patna High Court · (2013) 03 PAT CK 0038
High Courts18 Mar 2013Dismissed
Ram Darshan Choudhary Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 629
Constitution of India, 1950 — Article 226
High Courts18 Mar 2013Dismissed
Mantu Kumar Vs The Secretary, Science and Technology Department, Bihar and Others
Patna High Court · (2013) 2 PLJR 768
Constitution of India, 1950 — Article 226
High Courts15 Mar 2013Dismissed
Mahesanand Gupta Vs Smt. Madhuri Devi
Patna High Court · (2013) 3 BLJud 120
High Courts15 Mar 2013
Digvijay Kumar Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 893
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 22, 23
High Courts15 Mar 2013
Birendra Kumar Sharma Vs Union of India
Patna High Court · (2013) 3 PLJR 87
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b), 23, 8(c)
High Courts15 Mar 2013Disposed Off
Sri Ram Mandal Vs The Chairman, UCO Bank and Others
Patna High Court · (2013) 3 PLJR 334
High Courts15 Mar 2013
Baidya Nath Choudhary Vs The State of Bihar and Others
Patna High Court · (2013) LabIC 4046
High Courts14 Mar 2013Allowed
Nagina Rajbanshi Vs State of Bihar
Patna High Court · (2013) CriLJ 3818
Criminal Procedure Code, 1973 (CrPC) — Section 223Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
High Courts14 Mar 2013
M/s. Shivangi Fuels and Another Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 740
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Essential Commodities Act, 1955 — Section 7
High Courts14 Mar 2013Dismissed
Sachida Nand Sharma @ Sachida Nand Pandey, Arvind Kumar Sharma, Ajai @ Ajai Kumar Sharma and Yugal Kishore Sharma @ Jugal Sharma Vs The State of Bihar and Others
Patna High Court · AIR 2013 Patna 89
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10(2), 10A, 12, 12(2), 35Evidence Act, 1872 — Section 108
High Courts14 Mar 2013
Mahesh Rai and Another Vs State of Bihar
Patna High Court · (2013) CriLJ 2874
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 326Probation of Offenders Act, 1958 — Section 3
High Courts13 Mar 2013
Swambar Yadav @ Saroj Yadav Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 764
Bihar Control of Crimes Act, 1981 — Section 12, 12(2), 17
High Courts13 Mar 2013Dismissed
Mukesh Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 912
High Courts13 Mar 2013Allowed
Ram Prakash Giri Vs The State of Bihar
Patna High Court · (2013) CriLJ 2724
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 22, 23, 55
High Courts13 Mar 2013Dismissed
Mohamad Ejaj Ahamad Vs State of Bihar
Patna High Court · (2013) 2 PLJR 681
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts13 Mar 2013
Dharmendra Kumar Vs Union of India and Others
Patna High Court · (2013) 139 FLR 806 : (2013) 3 LLJ 755
Constitution of India, 1950 — Article 12, 14Industrial Disputes Act, 1947 — Section 2(s), 25F