High Courts21 Mar 2013Allowed
Kailashi Devi @ Kailashi Devi Kejriwal Vs Sudhir Kumar Gami
Patna High Court · (2014) 2 PLJR 787
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 23, 5
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 785 of 2,661
High Courts21 Mar 2013Disposed Off
Sadanand Jha Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 211
Constitution of India, 1950 — Article 12, 14Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17
High Courts21 Mar 2013
Ravi Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 206
Constitution of India, 1950 — Article 226
High Courts20 Mar 2013Allowed
Mahendra Mahto Vs The State of Bihar
Patna High Court · (2014) 1 PLJR 286
High Courts20 Mar 2013
Kapildeo Mahto and Others Vs State of Bihar
Patna High Court · (2013) 03 PAT CK 0054
High Courts20 Mar 2013
Shrikant Prasad @ Chirkut Sah and Others Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 392
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts20 Mar 2013
Branch Manager, Central Bank of India and Another Vs M/s. A.M. Brothers and Others
Patna High Court · (2013) 3 PLJR 807
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 20, Order 21 Rule 11, Order 21 Rule 21, Order 9 Rule 13Limitation Act, 1963 — Section 12(2), 5
High Courts20 Mar 2013
Prabhans Ram and Others Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 228
Constitution of India, 1950 — Article 226
High Courts19 Mar 2013Dismissed
Sunil Kumar Singh Vs Hindustan Petroleum Corporation Ltd.
Patna High Court · (2013) 3 BLJud 198
High Courts19 Mar 2013Dismissed
Jamuna Ram son of Late Bala Ram Vs The State of Bihar
Patna High Court · (2013) 2 BBCJ 669
High Courts19 Mar 2013Dismissed
Sugapati Devi Vs The State of Bihar and Another
Patna High Court · (2013) 3 PLJR 75
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 364
High Courts19 Mar 2013Allowed
M/s. Magadh Micro Towers and Transmission Private Limited Vs The Bihar State Electricity Board
Patna High Court · (2013) 3 PLJR 222
High Courts19 Mar 2013Allowed
Bhima Nand Jha and Another Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 986
Bihar Land Reforms Act, 1950 — Section 4(h)Income Tax Act, 1922 — Section 22, 23
High Courts19 Mar 2013Dismissed
Ravindra Sahani Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 629
Penal Code, 1860 (IPC) — Section 34, 379, 447
High Courts18 Mar 2013Allowed
Ramashish Yadav Vs State of Bihar
Patna High Court · (2013) 2 BLJud 292
High Courts18 Mar 2013Dismissed
Rani Lakhan Mishra Vs Shanti Devi
Patna High Court · (2014) 1 PLJR 241
High Courts18 Mar 2013Allowed
Dharmendra Mishra Vs The Regional Manager and Others
Patna High Court · (2013) 3 PLJR 423
Constitution of India, 1950 — Article 226
High Courts18 Mar 2013
Sundeshwar Lal Deo Vs The State of Bihar
Patna High Court · (2013) 3 PLJR 270
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 395
High Courts18 Mar 2013
Rabi Kumar Singh and Others Vs The Vice-Chancellor and Others
Patna High Court · (2013) 3 PLJR 573
High Courts18 Mar 2013Dismissed
Ex. Sub Ganpati Jha Vs Union of India and Others
Patna High Court · (2013) LabIC 1972