High Courts08 Apr 2013
Ramjee Das and Others Vs State of Bihar
Patna High Court · (2013) 3 PLJR 724
Criminal Procedure Code, 1973 (CrPC) — Section 313, 319Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 319
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 783 of 2,661
High Courts08 Apr 2013Dismissed
Jagannath Prasad Sinha @ Jagarnath Prasad Singh Vs Pinky Chaudhary and Others
Patna High Court · (2013) 2 PLJR 695
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r), 151
High Courts08 Apr 2013Partly Allowed
Chandra Mohan Jha Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 459
High Courts08 Apr 2013
Mamta Kumari and Others Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 355
High Courts05 Apr 2013Dismissed
Lala Rajak Vs State Bank of India
Patna High Court · (2013) 3 BLJud 117
High Courts05 Apr 2013Dismissed
Jai Prakash Sah and Indrabati Devi Vs The State of Bihar
Patna High Court · (2014) 1 DMC 674 : (2013) 4 PLJR 137
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 106, 114, 32(1)
High Courts05 Apr 2013Dismissed
National Insurance Company Ltd. Vs Devaki Paswan and Others
Patna High Court · (2013) 3 ACC 552 : (2014) ACJ 1101 : (2013) 3 PLJR 535
Motor Vehicles Act, 1988 — Section 140, 163A, 166, 168
High Courts05 Apr 2013Dismissed
Parivartankari Prarambhik Shikshak Sangh Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 644
High Courts05 Apr 2013Dismissed
Shree Prakash @ Pinku Singh Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 11
Forest Act, 1927 — Section 53
High Courts04 Apr 2013Dismissed
Dr. Om Prakash Gupta and Others Vs The State Bihar and Others
Patna High Court · (2013) 2 PLJR 672
Constitution of India, 1950 — Article 226
High Courts03 Apr 2013Allowed
Kailash Nathan working for gain at ING Visya Bank Ltd. as Assistant Vice-President Vs The State of Bihar and Another
Patna High Court · (2013) 3 PLJR 129
Penal Code, 1860 (IPC) — Section 120B, 379, 420, 427
High Courts03 Apr 2013Allowed
Bihar Police Mens Association H.Q.R.T. Branch and Sri Krishna Prasad Vs The State of Bihar, Inspector General Police, Home Commissioner and Deputy Secretary
Patna High Court · (2013) 4 PLJR 811
High Courts03 Apr 2013
Sri Mithila Bihari Singh Vs Sri Radha Krishna Maharaj and Others
Patna High Court · (2013) 04 PAT CK 0052
Hindu Adoptions and Maintenance Act, 1956 — Section 11, 16
High Courts03 Apr 2013Dismissed
Lalo Sahu and Others Vs Birbahadur Singh @ Nagendra Singh
Patna High Court · AIR 2013 Patna 127 : (2013) 3 PLJR 117
Civil Procedure Code, 1908 (CPC) — Section 100, 100(3), 96
High Courts03 Apr 2013Dismissed
Hazari Das, Kishori Das and Haresh Das Vs State of Bihar
Patna High Court · (2013) 04 PAT CK 0040
High Courts03 Apr 2013Allowed
Md. Najibul Haque Ansari Vs The State of Bihar and Another
Patna High Court · (2013) 2 PLJR 637