High Courts15 Apr 2013Disposed Off
Gopi Kant Chaudhary Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 420
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 782 of 2,661
High Courts12 Apr 2013Allowed
M/s. Torque Pharmaceuticals Pvt. Ltd. and Another Vs State of Bihar and Others
Patna High Court · (2013) 2 Crimes 616
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 273, 34, 420
High Courts12 Apr 2013Dismissed
Doman Mian Vs Government of India
Patna High Court · (2013) 04 PAT CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(i), 50, 8(c)
High Courts12 Apr 2013Allowed
Kameshwar Singh Vs The State of Bihar, The Dy. Inspector General of Police (Railway), The Superintendent of Police (Railway) and Sri M.N. Jha, Railway Surgent Major
Patna High Court · (2013) 04 PAT CK 0044
High Courts12 Apr 2013
Shyam Kishore Singh Vs State of Bihar and Others
Patna High Court · (2013) LabIC 4007
High Courts12 Apr 2013
Kavita Prasad and Others Vs State of Bihar and Another
Patna High Court · (2013) 3 PLJR 889
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 120B, 323, 498A, 504, 506
High Courts11 Apr 2013Dismissed
Dayanand Yadav Vs Sri Bindeshwari Yadav
Patna High Court · (2013) 4 BBCJ 1
High Courts11 Apr 2013
Lalit Kumar Prasad Singh Vs State Bank of India and Others
Patna High Court · (2013) 3 PLJR 451
Banking Regulation Act, 1949 — Section 36ADConstitution of India, 1950 — Article 19, 226
High Courts11 Apr 2013
Md. Badruddin Rain @ Md. Badruddin Vs The State of Bihar and Another
Patna High Court · (2013) 3 PLJR 900
Penal Code, 1860 (IPC) — Section 323, 406, 420, 498A
High Courts10 Apr 2013Dismissed
Syed Ainul Alam Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 179
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 34
High Courts09 Apr 2013
Manik Lal and Others Vs Ravindra Kumar Gupta
Patna High Court · AIR 2013 Patna 137
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14(8)Transfer of Property Act, 1882 — Section 111, 111(f)
High Courts09 Apr 2013
Antim Mandal Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 798
Bihar Control of Crimes Act, 1981 — Section 12(2), 12(A), 21(1), 22, 3(1)(a)
High Courts09 Apr 2013
Dr. Paras Nath Sahay Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 658
High Courts09 Apr 2013
Satyendra Singh Vs The State of Bihar
Patna High Court · (2014) 1 PLJR 81
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 366, 376, 386, 419, 420
High Courts08 Apr 2013Dismissed
Parmeshwar Prasad Vs State of Bihar
Patna High Court · (2013) 4 BBCJ 13 : (2013) 3 BLJud 62
High Courts08 Apr 2013Dismissed
Md. Ekramul Haque Vs State of Bihar
Patna High Court · (2013) 3 BLJud 40
High Courts08 Apr 2013
Quisar Khan Warsi @ Md. Kaishar Khan Vs Md. Shamim Ahmad and Another
Patna High Court · (2013) 3 PLJR 890
High Courts08 Apr 2013
Hiralal Ram Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 967
Bihar Government Servants (Classification, Control and Appeal) Rules, 2005 — Rule 14(11), 14(9), 28
High Courts08 Apr 2013
Binod Kumar Sharma and Others Vs The Union of India and Others
Patna High Court · (2013) 2 PLJR 649
Constitution of India, 1950 — Article 14, 16, 226, 226(2)
High Courts08 Apr 2013Disposed Off
Branch Manager, United India Insurance Company Limited Vs Khusboo Kumari and Another
Patna High Court · (2013) 4 PLJR 346
Motor Vehicles Act, 1988 — Section 163A, 166, 171, 173