COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 780 of 2,661
High Courts24 Apr 2013Allowed
Rafikul Islam Vs Union of India
Patna High Court · (2013) 4 BBCJ 14 : (2013) 3 BLJud 150
High Courts24 Apr 2013Dismissed
Bihar State Board of Religious Trust Vs Mahanth Ramgun Dasjee and Others
Patna High Court · AIR 2013 Patna 106
High Courts24 Apr 2013
Amrendra Narain Sharma Vs Tapeshwar Mistry
Patna High Court · (2014) 2 PLJR 295
High Courts24 Apr 2013Allowed
Nagendra Nath Singh and Another Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 104
Bihar Co-operative Societies (Amendment) Act, 2010 — Section 11BBihar Co-operative Societies Act, 1935 — Section 8(1b)Bihar Fish Jalkar Management Act, 2006 — Section 14
High Courts24 Apr 2013Allowed
Phulpati Devi Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 891
Income Tax Act, 1922 — Section 22
High Courts24 Apr 2013Allowed
Shree Nath Sharma Vs The State of Bihar
Patna High Court · (2013) 04 PAT CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Penal Code, 1860 (IPC) — Section 120B, 420, 489B, 489C
High Courts24 Apr 2013
Dharm Raj Yadav and Others Vs Karmi Kumari and Others
Patna High Court · (2013) 2 PLJR 818
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 107
High Courts24 Apr 2013
Vijay Kumar Sinha and Others Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 802
High Courts24 Apr 2013
Awadh Bihari Tiwary Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 717
High Courts23 Apr 2013
Jai Kishore Prasad Mandal Vs The State of Bihar and Others
Patna High Court · (2014) 2 PLJR 124
High Courts23 Apr 2013
Sugalal Yadav Vs The State of Bihar
Patna High Court · (2013) 3 PLJR 317
Penal Code, 1860 (IPC) — Section 307, 395, 397
High Courts23 Apr 2013Dismissed
Narain Yadav and Others Vs The State of Bihar
Patna High Court · (2013) 2 Crimes 601
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts22 Apr 2013
Priyanka Kumari Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 886
Constitution of India, 1950 — Article 226
High Courts22 Apr 2013Allowed
Akhelesh Sahi Vs The State of Bihar
Patna High Court · (2013) 04 PAT CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts22 Apr 2013Dismissed
Smt. Urmila Devi and Surendra Pathak @ Surendra Kumar Pathak Vs Hazari Sah and Birendra Pathak @ Birendra Kumar Pathak
Patna High Court · (2013) 04 PAT CK 0005
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 36, 83
High Courts18 Apr 2013
Shreelal Sharma Vs Chinta Devi and Others
Patna High Court · (2013) 3 PLJR 491
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14(8)
High Courts18 Apr 2013Dismissed
Deo Chandra Singh Vs The State of Bihar and Others
Patna High Court · (2014) CriLJ 132
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323