High Courts01 May 2013
Mani Tanti @ Moni Tanti Vs State of Bihar
Patna High Court · (2013) 3 Crimes 40
Evidence Act, 1872 — Section 6Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 53Penal Code, 1860 (IPC) — Section 377
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 779 of 2,661
High Courts01 May 2013
Kailash Ravidash Vs The State of Bihar
Patna High Court · (2013) 05 PAT CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts01 May 2013Allowed
Harendra Sah Vs The State of Bihar
Patna High Court · (2013) 05 PAT CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 149, 302, 34, 391, 396
High Courts01 May 2013
Sheo Bansh Singh and Others Vs The Bihar School Examination Board and Others
Patna High Court · (2013) 3 PLJR 883
Constitution of India, 1950 — Article 309
High Courts01 May 2013Disposed Off
Sushila Devi and Others Vs State of Bihar and Others
Patna High Court · (2013) LabIC 3969
High Courts01 May 2013Allowed
Dr. Rajendra Prasad Gupta Vs The State of Bihar and Another
Patna High Court · (2013) LabIC 2838 : (2013) 3 PLJR 885
High Courts01 May 2013Disposed Off
Ram Yatan Prasad Vs The State of Bihar and Others
Patna High Court · (2014) 1 PLJR 2
High Courts30 Apr 2013Allowed
Hari Ram Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 186
Constitution of India, 1950 — Article 14
High Courts29 Apr 2013Dismissed
Munilal Pandit @ Munilal Kulal Vs Nuneshwar Pandit @ Nuneshwar Kulal and Others
Patna High Court · (2014) 1 PLJR 149
High Courts29 Apr 2013Dismissed
Ziaul Haque @ Ziaul Rahman @ Zainul Haque and Others Vs Zawadul Haque and Others
Patna High Court · (2013) 4 PLJR 370
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts29 Apr 2013
The Chairman-cum-Managing Director and Others Vs Ashish Kumar and Another
Patna High Court · (2013) 3 PLJR 837
Constitution of India, 1950 — Article 226
High Courts29 Apr 2013
Pashupati Kumar Vs The State of Bihar and Others
Patna High Court · (2014) 2 PLJR 208
High Courts26 Apr 2013Disposed Off
Nasib Lal Yadav Vs Bihar Rajya
Patna High Court · (2013) 4 BLJud 53
High Courts26 Apr 2013Disposed Off
Arbind Kumar Singh Vs Lalita Devi
Patna High Court · (2013) 3 BLJud 74
High Courts26 Apr 2013Dismissed
Prafulla Kumar Tiwary Vs State of Bihar
Patna High Court · (2013) 3 BLJud 162
High Courts26 Apr 2013
Sri Prabhu Nath Singh Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 122
High Courts25 Apr 2013Allowed
Bhanu Prakash Choudhary Vs Union of India
Patna High Court · (2013) 3 ACC 503
High Courts25 Apr 2013Dismissed
Dr. Hari Shankar Prasad Singh Vs The Vice-Chancellor and Others
Patna High Court · (2013) 3 PLJR 579
High Courts25 Apr 2013
Ram Bihari Rai Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 49
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts25 Apr 2013
Brij Mohan Upadhyaya Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 354