COURT ARCHIVE

Patna High Court judgments

53,207 judgments · page 778 of 2,661

High Courts09 May 2013Disposed Off

Shila Chandra Kumar Vs The State of Bihar and Another

Patna High Court · (2013) 2 PLJR 962

Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1)Income Tax Act, 1922 — Section 25, 25(4), 48, 48(1), 66Penal Code, 1860 (IPC) — Section 409

High Courts09 May 2013

Anjita Kumari Vs The State of Bihar and Others

Patna High Court · (2014) 1 PLJR 6

High Courts07 May 2013Disposed Off

Md. Firoz Akhtar Vs The State of Bihar and Others

Patna High Court · (2013) 3 PLJR 539

High Courts07 May 2013

Anil Kumar, Ajit Kumar and Smt. Sunita Gupta @ Smt. Sunita Devi Vs Ram Autar Modi

Patna High Court · (2013) 05 PAT CK 0048

Civil Procedure Code, 1908 (CPC) — Section 151, 47

High Courts07 May 2013

Shyam Nandan Shahay and Others Vs The State of Bihar and Others etc. etc.

Patna High Court · (2013) 2 PLJR 886

Bihar State Universities Act, 1976 — Section 46, 47

High Courts07 May 2013Dismissed

Jamila Khatoon and Others Vs Razi Ahmad and Others

Patna High Court · (2013) 05 PAT CK 0018

Civil Procedure Code, 1908 (CPC) — Section 107, 96Limitation Act, 1963 — Section 10, 11, 12, 13, 14

High Courts07 May 2013

Brajesh Kumar Ors. Vs The State of Bihar and Others Satish Kumar Vs The State of Bihar and Others Ratan Kumar Vs The State of Bihar and Others

Patna High Court · (2013) 3 PLJR 936

Constitution of India, 1950 — Article 12, 14, 226

High Courts07 May 2013Dismissed

Sundar Mahto and Others Vs Sumitra Devi

Patna High Court · (2014) 1 PLJR 635

High Courts06 May 2013Dismissed

Amit Kumar Kesari Vs Rita Devi

Patna High Court · (2013) 4 BBCJ 569

High Courts03 May 2013Allowed

Pramod Kumar and Kaliya Devi Vs Union of India

Patna High Court · (2013) 05 PAT CK 0045

Railways Act, 1989 — Section 123(c)

High Courts03 May 2013Dismissed

Upendra Singh and Others Vs The State of Bihar

Patna High Court · (2013) 05 PAT CK 0040

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323

High Courts03 May 2013

Pappu Rabi Das, Gopal Rabi Das and Kasturi Rabi Das Vs State of Bihar

Patna High Court · (2013) 2 PLJR 958

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 304B, 306, 34

High Courts03 May 2013

Tripurari Singh Vs The State of Bihar

Patna High Court · (2013) 05 PAT CK 0016

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Explosive Substances Act, 1908 — Section 3, 4

High Courts03 May 2013

In Re: M/s. Ganga Devi Sugar Mills Ltd.

Patna High Court · (2013) 05 PAT CK 0002

Companies Act, 1956 — Section 481, 497, 508, 509

High Courts02 May 2013

Aashish Ranjan Vs Sri Arun Kumar Srivastava and Others

Patna High Court · (2013) 2 PLJR 839

Constitution of India, 1950 — Article 226

High Courts02 May 2013

Ashish Kumar Bharti @ Suman Kumar Yadav Vs The State of Bihar

Patna High Court · (2013) 2 PLJR 966

Income Tax Act, 1922 — Section 22, 23, 64Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 12(1), 53Penal Code, 1860 (IPC) — Section 302, 34

High Courts02 May 2013

Arvind Kumar Tiwari Vs The State of Bihar and Others

Patna High Court · (2013) 4 PLJR 121

Bihar Municipal Act, 2007 — Section 375

High Courts02 May 2013Dismissed

Abdul Touf Vs The State of Bihar

Patna High Court · (2013) CriLJ 4314

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354, 376, 377, 511

High Courts02 May 2013Dismissed

United India Insurance Co. Ltd. Vs Heeralal Sahni

Patna High Court · (2013) 3 ACC 896

Motor Vehicles Act, 1988 — Section 2(21), 2(29)

High Courts02 May 2013

Ram Kailash Bhagat Vs Md. Hussain and Others

Patna High Court · (2013) 3 PLJR 825

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, Order 22 Rule 4, Order 22 Rule 9, Order 22 Rule 9(2), Order 22 Rule 9(3)Limitation Act, 1963 — Section 5