High Courts17 May 2013
Most. Sawari Devi Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 816
Bihar State Housing Board Act, 1982 — Section 10(2)(Ja)
COURT ARCHIVE
Patna High Court judgments
53,204 judgments · page 776 of 2,661
High Courts17 May 2013Dismissed
Dhruvniti Prasad Singh Vs The State of Bihar
Patna High Court · (2013) 05 PAT CK 0054
Land Acquisition Act, 1894 — Section 11, 18, 23, 24, 25
High Courts17 May 2013Allowed
E.S.I. Corporation, Deputy Director and Recovery Officer Vs M/s. Hotel Nihar
Patna High Court · (2013) LabIC 2555
Employees State Insurance Act, 1948 — Section 44, 45, 45A, 45B, 45C
High Courts17 May 2013Dismissed
Manoranjan Prasad Vs The Central Bank of India, The Deputy General Manager-cum-Appellate Authority, The Assistant General Manager-Cum-Disciplinary Authority and The Regional Manager
Patna High Court · (2013) LabIC 2573 : (2013) 4 PLJR 721
High Courts17 May 2013Dismissed
Sandeep Kumar Thakur Vs The State of Bihar and Others
Patna High Court · (2014) 1 PLJR 648
High Courts17 May 2013
Monnet Ispat and Energy Limited Vs Bihar State Mineral Development Corporation
Patna High Court · (2014) 2 PLJR 584
High Courts17 May 2013Disposed Off
Madhu Swarnkar Vs The State of Bihar
Patna High Court · (2014) 1 PLJR 289
High Courts16 May 2013Disposed Off
Madan Murari Vs State of Bihar
Patna High Court · (2013) 3 BLJud 131
High Courts16 May 2013
Ranjeet Singh and Ran Vijay Singh Vs The Union of India
Patna High Court · (2013) 05 PAT CK 0053
Railways Act, 1989 — Section 124, 124A, 125
High Courts16 May 2013Disposed Off
Prashant Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 984
High Courts16 May 2013Allowed
Santu @ Sanjay Kumar Vs The State of Bihar
Patna High Court · (2013) 05 PAT CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 161, 207, 294Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(B), 20(b)(ii)(C), 42, 42(1), 42(2)
High Courts16 May 2013Dismissed
Mahesh Singh and Others Vs Md. Kaisar Jamal and Others
Patna High Court · (2013) 05 PAT CK 0029
High Courts16 May 2013
Ruby Devi and Others Vs Md. Nasim Khan and The Divisional Manager
Patna High Court · (2013) 05 PAT CK 0028
Motor Vehicles Act, 1988 — Section 140, 163A
High Courts16 May 2013Allowed
Ram Kumar and Another Vs Udai Kumar Jaiswal
Patna High Court · (2013) 05 PAT CK 0021
Civil Procedure Code, 1908 (CPC) — Section 107(2), 96Specific Relief Act, 1963 — Section 20
High Courts15 May 2013Allowed
Munna Kumar Prasad Vs M/s. Bharat Petroleum Corporation Ltd. and Others
Patna High Court · (2013) 2 PLJR 942
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 17Income Tax Act, 1922 — Section 25, 48
High Courts15 May 2013Allowed
Usha Devi Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 953
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, Order 6 Rule 6
High Courts15 May 2013Allowed
Mukesh Narayan Sinha Vs The Union of India and Others
Patna High Court · (2013) 2 PLJR 950
High Courts15 May 2013
Majbul Hoda and Izharul Haque Vs The State of Bihar
Patna High Court · (2013) CriLJ 3167
Arms Act, 1959 — Section 25(1A), 26Criminal Procedure Code, 1973 (CrPC) — Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 16, 2, 53, 64
High Courts15 May 2013Dismissed
The State of Bihar Vs Sheela Devi and Others
Patna High Court · (2013) 4 PLJR 557
Constitution of India, 1950 — Article 14
High Courts14 May 2013Disposed Off
Madan Murari Vs All India Council for Technical Education and Others
Patna High Court · (2014) 1 PLJR 29