High Courts19 Jun 2013Dismissed
Shri Kailash Bihari Choudhary Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 426
COURT ARCHIVE
Patna High Court judgments
53,204 judgments · page 775 of 2,661
High Courts19 Jun 2013
Lokpal and Others Vs Bihar Staff Selection Commission and Others
Patna High Court · (2013) 4 PLJR 255
Constitution of India, 1950 — Article 14, 16, 226
High Courts18 Jun 2013Allowed
Rameshwar Prasad Sinha Vs State of Bihar
Patna High Court · (2013) 3 BLJud 244
High Courts18 Jun 2013Partly Allowed
Kameshwar Singh Vs Canara Bank and Others
Patna High Court · (2013) 3 PLJR 303
Constitution of India, 1950 — Article 226Discipline and Appeal Regulations, 1976 — Regulation 17, 18
High Courts18 Jun 2013
The Oriental Insurance Company Limited Vs The Union of India and Others
Patna High Court · (2013) 139 FLR 700 : (2013) 3 PLJR 866
Industrial Disputes Act, 1947 — Section 25F, 25G
High Courts18 Jun 2013
Syed Arif Quli Vs Patna Municipal Corporation and Others
Patna High Court · (2013) 4 PLJR 766
Bihar Municipal Act, 2007 — Section 435
High Courts18 Jun 2013
Jagdish Rai Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 466
High Courts18 Jun 2013
Rajendra Tanto Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 694
Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 21Constitution of India, 1950 — Article 226
High Courts18 Jun 2013Disposed Off
Tej Narain Kumar Vs The State of Bihar
Patna High Court · (2014) 1 PLJR 487
High Courts17 Jun 2013
Sukumar Bhattacharya and etc. etc. Vs State of Bihar and Others etc.
Patna High Court · (2013) LabIC 2945
Bihar Pension Rules, 1950 — Rule 102, 103
High Courts17 Jun 2013
Radhika Kumari Vs The State of Bihar and Others
Patna High Court · (2014) 1 PLJR 586
High Courts17 Jun 2013Allowed
Sanjay Kumar Ojha Vs The Union of India and Others
Patna High Court · (2014) LabIC 987 : (2013) 3 PLJR 312
Central Reserve Police Force Act, 1949 — Section 11(1), 12Central Reserve Police Force Rules, 1955 — Rule 15
High Courts27 May 2013
Sarva Nand Manjhi and Others Vs The State of Bihar and Others Niranjan Kumar and Others Vs The State of Bihar and Others Urmila Kumari and Others Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 835
High Courts23 May 2013Allowed
Ramjeet Turha Vs The State of Bihar
Patna High Court · (2013) 05 PAT CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 May 2013Dismissed
Sudama Rai Vs The State of Bihar
Patna High Court · (2013) 05 PAT CK 0052
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts23 May 2013Allowed
Rajendra Prasad Chourasia Vs The State of Bihar
Patna High Court · (2013) 05 PAT CK 0044
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 133, 144, 313Penal Code, 1860 (IPC) — Section 109, 302, 34
High Courts23 May 2013
Jogendra Sah Vs The State of Bihar
Patna High Court · (2013) 05 PAT CK 0031
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 210(2), 225, 226, 227, 228Evidence Act, 1872 — Section 106, 113(B), 113A, 113B
High Courts23 May 2013Dismissed
Bal Mukund Sharma@Balmukund Chaudhry Vs The State of Bihar
Patna High Court · (2013) 05 PAT CK 0025
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 134, 147, 148, 149, 302
High Courts17 May 2013Disposed Off
Secretary, Bihar School Examination Board Vs Pankaj Anand and Others
Patna High Court · (2013) 4 PLJR 555