High Courts26 Jun 2013Allowed
Krishna Kumar Singh Vs Nikeshwar Singh
Patna High Court · (2013) 3 BLJud 137
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 773 of 2,660
High Courts26 Jun 2013
Mahesh Rai Vs Bihar State Electricity Board and Others
Patna High Court · (2013) 4 PLJR 791
High Courts26 Jun 2013
Shri Dhirendra Kumar Vs Bihar State Housing Board and Another
Patna High Court · (2014) 2 PLJR 27
High Courts26 Jun 2013
Dharmdeo Singh and Another Vs The State of Bihar
Patna High Court · (2013) 3 PLJR 544
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 109, 307, 324, 326, 34
High Courts26 Jun 2013Disposed Off
Najaruddin Ansari Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 358
High Courts25 Jun 2013Disposed Off
Anandi Prasad Vs State of Bihar
Patna High Court · (2013) 4 BBCJ 345 : (2013) 3 BLJud 302
High Courts25 Jun 2013Disposed Off
Ramayan Singh Vs General Manager, Life Insurance Corporation of India
Patna High Court · (2013) 3 BLJud 323
High Courts25 Jun 2013Dismissed
Srinarain Jha Vs State of Bihar
Patna High Court · (2013) 3 PLJR 761
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts25 Jun 2013
Chandra Kishore Prasad Vs Mohan Chaudhary and Others
Patna High Court · (2014) 1 PLJR 539
High Courts25 Jun 2013
Meghnath Prasad Vs State of Bihar
Patna High Court · (2013) 3 PLJR 784
Criminal Procedure Code, 1973 (CrPC) — Section 239
High Courts25 Jun 2013
Syed Ashraf Imam Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 657
High Courts25 Jun 2013
Chandra Kishore Mandal and Another Vs The State of Bihar
Patna High Court · (2014) 1 PLJR 652
High Courts25 Jun 2013
Dhirendra Pratap Singh Vs Ravi Kant Singh
Patna High Court · (2014) 2 PLJR 619
High Courts25 Jun 2013
Saroj Yadav Vs The State of Bihar
Patna High Court · (2013) 4 PLJR 714
Arms Act, 1959 — Section 25(1B)(a), 26, 26(1), 35Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts24 Jun 2013
Akhilesh Kumar Sharma Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 478
Bihar Government Servants (Classification, Control and Appeal) Rules, 2005 — Rule 9(1)(c), 9(2)(a), 9(7)
High Courts24 Jun 2013
Justice Someshwar Nath Pathak (Retd.) Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 480
High Courts24 Jun 2013
Oriental Insurance Company Ltd. Vs Leelawati Devi and Others
Patna High Court · (2014) 2 ACC 610 : (2013) 4 PLJR 821
High Courts21 Jun 2013
Sitaram Chamaria Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 693
Constitution of India, 1950 — Article 226
High Courts20 Jun 2013
Bipin Bihari Sharma Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 389
High Courts20 Jun 2013Allowed
Sakaldeo Yadav, Kanhaiya Yadav, Swaminath Yadav and Sheo Shankar Rai @ Sheo Shankar Yadav Vs The State of Bihar
Patna High Court · (2013) 06 PAT CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 34