High Courts02 Jul 2013
Sheo Prasad Sinha and Others Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 783
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 772 of 2,660
High Courts02 Jul 2013
Nagendra Narayan Singh Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 777
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 408, 419, 466, 468, 471
High Courts02 Jul 2013
Anil Kumar Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 683
High Courts01 Jul 2013Disposed Off
Bijay Kumar Bhagat Vs State of Bihar
Patna High Court · (2013) 3 BLJud 311
High Courts01 Jul 2013Allowed
Ranjit Kumar Singh Vs State of Bihar
Patna High Court · (2013) 4 BLJud 12
High Courts01 Jul 2013Allowed
Raj Kumar Gupta Vs The Assistant Provident Fund Commissioner and Another
Patna High Court · (2013) 139 FLR 207 : (2013) LLR 1254 : (2013) 3 PLJR 464
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts01 Jul 2013Allowed
Prahalad Mahto @ Rpakash Mahto and Suresh Lal Das Vs The State of Bihar
Patna High Court · (2013) 07 PAT CK 0086
Penal Code, 1860 (IPC) — Section 324, 34, 341
High Courts01 Jul 2013Dismissed
Arun Kumar Jaiswal Vs Kailash Chandra Agrawal and The State of Bihar
Patna High Court · (2013) 07 PAT CK 0083
Penal Code, 1860 (IPC) — Section 120B, 409, 420
High Courts01 Jul 2013Allowed
Md. Mojim, Abdul Rajak, Md. Mofid and Sarfuddin Nadaf Vs The State of Bihar
Patna High Court · (2013) 07 PAT CK 0061
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts01 Jul 2013
Narendra Singh Bhamra Vs Kaleshwari Devi
Patna High Court · (2013) 139 FLR 1104 : (2013) 3 PLJR 660
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 5 Rule 19, Order 5 Rule 5, Order 9 Rule 13Workmens Compensation Act, 1923 — Section 30, 30(1)(a), 30(2)
High Courts01 Jul 2013
Satan Singh @ Satya Narain Singh and Others Vs Gulabehand Sharma and Others
Patna High Court · (2014) 1 PLJR 58
Civil Procedure Code, 1908 (CPC) — Section 100(3), 100(5)Transfer of Property Act, 1882 — Section 58(c), 60
High Courts28 Jun 2013Allowed
Smt. Sajjan Rekha Ojhain Vs Sheela Kant Thakur
Patna High Court · (2013) 4 BBCJ 373 : (2013) 3 BLJud 235
High Courts27 Jun 2013
Meena Kumari Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 583
High Courts27 Jun 2013
Wahid Naddaf @ Baidhi Naddaf Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 459
High Courts27 Jun 2013
Sunil Singh and Others Vs The State of Bihar and Others
Patna High Court · (2014) 2 PLJR 101
High Courts27 Jun 2013
Vijay Prakash Vs The State of Bihar
Patna High Court · (2013) 4 PLJR 726 : (2013) 3 PLJR 625
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 7A
High Courts27 Jun 2013
Sheo Murat Dubey Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 773
Civil Procedure Code, 1908 (CPC) — Section 115, 141, 146Constitution of India, 1950 — Article 226
High Courts27 Jun 2013Allowed
Bugani Devi @ Bugni Devi Vs The State of Bihar
Patna High Court · (2014) 1 PLJR 134
Constitution of India, 1950 — Article 226
High Courts26 Jun 2013Dismissed
Jitendra Pathak Vs Union of India
Patna High Court · (2013) 3 BLJud 233