COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 774 of 2,660
Danial Kumar Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 465
Chandra Choor Pandit and Others Vs The State of Bihar and Others
Patna High Court · (2014) 2 PLJR 62
Anil Kumar Sinha Vs Md. Salahuddin
Patna High Court · AIR 2013 Patna 143 : (2013) 3 PLJR 282
Manoj Kumar Sinha Vs The Union of India and Others
Patna High Court · (2013) 3 PLJR 644
Radha Pandey and Others Vs The State of Bihar, Area Development Commissioner-cum-Chairman, Secretary, Gandak Command Area Development Agency and Secretary, Agriculture (Special Programme) Department
Patna High Court · (2013) 06 PAT CK 0031
Shri Kailash Bihari Choudhary Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 426
Lokpal and Others Vs Bihar Staff Selection Commission and Others
Patna High Court · (2013) 4 PLJR 255
Rameshwar Prasad Sinha Vs State of Bihar
Patna High Court · (2013) 3 BLJud 244
Kameshwar Singh Vs Canara Bank and Others
Patna High Court · (2013) 3 PLJR 303
The Oriental Insurance Company Limited Vs The Union of India and Others
Patna High Court · (2013) 139 FLR 700 : (2013) 3 PLJR 866
Syed Arif Quli Vs Patna Municipal Corporation and Others
Patna High Court · (2013) 4 PLJR 766
Jagdish Rai Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 466
Rajendra Tanto Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 694
Tej Narain Kumar Vs The State of Bihar
Patna High Court · (2014) 1 PLJR 487
Sukumar Bhattacharya and etc. etc. Vs State of Bihar and Others etc.
Patna High Court · (2013) LabIC 2945
Radhika Kumari Vs The State of Bihar and Others
Patna High Court · (2014) 1 PLJR 586
Sanjay Kumar Ojha Vs The Union of India and Others
Patna High Court · (2014) LabIC 987 : (2013) 3 PLJR 312
Sarva Nand Manjhi and Others Vs The State of Bihar and Others Niranjan Kumar and Others Vs The State of Bihar and Others Urmila Kumari and Others Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 835