High Courts04 Jul 2013Dismissed
Sakaldeo Rai and Others Vs Ram Pravesh Das @ Ram Pravesh Rai and Others
Patna High Court · (2014) 1 PLJR 751
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 771 of 2,660
High Courts04 Jul 2013Dismissed
Jibodhan Gosai and Others Vs State of Bihar
Patna High Court · (2013) 3 DMC 789
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 201, 304B
High Courts04 Jul 2013Allowed
Pulin Bihari Das and Others Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 548
Constitution of India, 1950 — Article 226
High Courts04 Jul 2013Allowed
Gauri Shankar Bind Vs Union of India
Patna High Court · (2014) 2 ACC 622
High Courts03 Jul 2013Disposed Off
Maksud Alam Vs State of Bihar
Patna High Court · (2013) 4 BLJud 42
High Courts03 Jul 2013
Kapil Paswan and Another Vs The State of Bihar
Patna High Court · (2014) CriLJ 1627
High Courts03 Jul 2013Dismissed
M/s. Vedanta Foundation Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 584
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Constitution of India, 1950 — Article 21, 226, 226, 227, 227
High Courts03 Jul 2013Dismissed
Anil Kumar Vs The State Of Bihar and Others
Patna High Court · (2013) 4 LLN 762
High Courts03 Jul 2013
Krishna Kumari Vs State of Bihar and Others
Patna High Court · (2013) 4 PLJR 767
High Courts03 Jul 2013
Shahab Ahmad Vs Senior Divisional Manager, Life Insurance Corporation of India and Others
Patna High Court · (2013) 3 PLJR 876
Constitution of India, 1950 — Article 12
High Courts03 Jul 2013
Manisha Kumari Vs State of Bihar and Others
Patna High Court · (2013) LabIC 4366
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Hindu Marriage Act, 1955 — Section 13
High Courts03 Jul 2013
The State of Bihar and Others Vs Shiv Nath Ram Ghaghalee Ram @ Ghughulee Ram Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 98
High Courts03 Jul 2013Allowed
Ranjan Kumar Pandit Vs The State of Bihar
Patna High Court · (2014) 1 PLJR 346
High Courts02 Jul 2013Allowed
Bihar State Electricity Board Vs Ajay Kumar Prasad
Patna High Court · (2014) 1 PLJR 338
High Courts02 Jul 2013
Lal Babu Rai and Others Vs Ramagaya Rai
Patna High Court · (2014) 1 PLJR 48 : (2014) 2 RCR(Civil) 583
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts02 Jul 2013
Pawan Kumar Rai, Birbal Rai and Vijay Kumar Rai Vs The State of Bihar
Patna High Court · (2014) 1 PLJR 152
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 448
High Courts02 Jul 2013
Dr. Geeta Kumari Vs The State of Bihar and Others
Patna High Court · (2013) 07 PAT CK 0080
Income Tax Act, 1922 — Section 14(2)(c)
High Courts02 Jul 2013
Arti Kumari Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 913
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 366A
High Courts02 Jul 2013
Narendra Mishra Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 508
Bihar Municipal Act, 2007 — Section 123, 316, 318, 325, 327
High Courts02 Jul 2013
Yogendra Jha @ Jago Jha, Sanjay Jha @ Sanjay Kumar Jha and Sunita Devi Vs State of Bihar
Patna High Court · (2014) 1 DMC 194
Dowry Prohibition Act, 1961 — Section 3Penal Code, 1860 (IPC) — Section 201, 304B