High Courts16 Jul 2013
Surya Narayan Yadav Vs The State of Bihar
Patna High Court · (2013) 4 PLJR 56
Criminal Procedure Code, 1973 (CrPC) — Section 311
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 769 of 2,660
High Courts16 Jul 2013
Ramdeo Bhagat and Another Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 379
High Courts16 Jul 2013
Vijay Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 793
High Courts15 Jul 2013
Raghuni Mukhia Vs The State of Bihar
Patna High Court · (2013) 4 PLJR 712
Arms Act, 1959 — Section 25(1B)(a), 26, 26(1), 35Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts15 Jul 2013
Syed Shah Muzahid Alam Firdosi and Others Vs The State of Bihar and Others Abdul Haque and Another Vs The Bihar State Sunni Wakf Board and Others Md. Ashgar Shamim Vs The State of Bihar and Others Aftab Hassan and Another Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 591
Waqf Act, 1995 — Section 32
High Courts15 Jul 2013
Shankar Kumar Ghosh Vs The State of Bihar
Patna High Court · (2013) 4 PLJR 848
Drugs and Cosmetics Act, 1940 — Section 22(i), 27
High Courts15 Jul 2013
Animesh Kumar Mishra and Others Vs The State of Bihar and Another
Patna High Court · (2013) 4 PLJR 117
High Courts15 Jul 2013
Sri Suresh Tiwary Vs The Bihar State Electricity Board and Others
Patna High Court · (2013) 4 PLJR 702
High Courts15 Jul 2013Allowed
Rajiv Hussain @ Raju Hussain Vs The State of Bihar
Patna High Court · (2013) 07 PAT CK 0060
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 22, 42, 50, 52, 52Penal Code, 1860 (IPC) — Section 34
High Courts15 Jul 2013
Om Prakash Sahu and Others Vs Sarju Pd.
Patna High Court · (2014) 1 PLJR 178
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, Order 23 Rule 3, Order 23 Rule 3ATransfer of Property Act, 1882 — Section 54
High Courts12 Jul 2013Allowed
Ashutosh Kumar Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 750
High Courts12 Jul 2013Allowed
Deo Nandan Choudhary and Another Vs Smt. Gulabi Devi and Others
Patna High Court · (2013) 4 PLJR 380
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts12 Jul 2013Allowed
Indradeo Yadav Vs The State of Bihar
Patna High Court · (2013) 3 PLJR 627
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts12 Jul 2013
Bikramaditya Singh Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 103
High Courts11 Jul 2013Dismissed
In the Goods of Lt. Kapildeo Singh, Dheeraj Kumar
Patna High Court · (2016) 3 BLJud 365
Patna High Court Rules, 1916 - Rule 18, Rule 19, Rule 20
High Courts11 Jul 2013Allowed
Kapil Ram Vs The General Manager and Others
Patna High Court · (2013) 4 PLJR 445
High Courts11 Jul 2013Allowed
Prem Kumar Sah Vs The Bihar Election Commission (Panchayat)
Patna High Court · (2014) 1 PLJR 410
High Courts11 Jul 2013
Dhananjay Kumar Vs The State of Bihar and Others Md. Kalamuddin Vs The State of Bihar and Others
Patna High Court · (2014) 4 EFLT 112 : (2013) 4 PLJR 849
Constitution of India, 1950 — Article 19(1)(g), 300ACriminal Procedure Code, 1973 (CrPC) — Section 457Forest Act, 1927 — Section 52, 52(5)
High Courts10 Jul 2013Allowed
Krishna Mohan Vs State of Bihar
Patna High Court · (2013) 4 BBCJ 35 : (2013) 3 BLJud 250