High Courts22 Jul 2013
Sudhansu Moses Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 731
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 768 of 2,660
High Courts22 Jul 2013Allowed
Paritosh Kumar Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 598
High Courts19 Jul 2013Disposed Off
Tapeshwar Singh Vs Bihar Rajya
Patna High Court · (2013) 4 BLJud 34
High Courts19 Jul 2013
Suman Kumari @ Pinki Vs Bhupendra Kumar Yadav @ Bhupen
Patna High Court · (2013) 4 PLJR 205
High Courts19 Jul 2013
Rajesh Kumar Choudhary and Others Vs Pradeep Kumar Choudhary and Others
Patna High Court · (2013) 3 PLJR 782
Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 227
High Courts18 Jul 2013
Smt. Seeta Devi Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 18
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts18 Jul 2013Disposed Off
Ezaz Ahmad and Others Vs Sk. Aurangzeb and Others
Patna High Court · (2014) 1 PLJR 761
High Courts17 Jul 2013
Rachpal Singh Vs Union of India and Others
Patna High Court · (2014) 141 FLR 191 : (2014) 1 PLJR 336
High Courts17 Jul 2013Dismissed
Ashok Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 350
Constitution of India, 1950 — Article 226
High Courts16 Jul 2013Disposed Off
Nasib Lal Yadav Vs Bihar Rajya
Patna High Court · (2013) 4 BLJud 9
High Courts16 Jul 2013
Md. Noor Alam Khan Vs The Hon''ble High Court of Judicature at Patna and Others
Patna High Court · (2013) 4 PLJR 685
High Courts16 Jul 2013
Nazia Parween and Others Vs Md. Iftekhar Ahmad and Others
Patna High Court · (2013) 4 PLJR 681
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 97, Order 21 Rule 99
High Courts16 Jul 2013
Maharana Pratap Singh Vs The State of Bihar and Others
Patna High Court · (2014) 1 PLJR 214
Penal Code, 1860 (IPC) — Section 34, 342, 387, 392, 411
High Courts16 Jul 2013Dismissed
Jagbir Singh Vs The Union of India and Others
Patna High Court · (2013) 4 PLJR 551
High Courts16 Jul 2013Dismissed
Savitri Devi and Others Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 360
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(4)
High Courts16 Jul 2013Allowed
The Administrator, Bihar State Co-operative Land Development Bank Ltd. and Others Vs Ajit Kumar Sinha and Another Bihar State Co-operative Land Development Bank Ltd. and Another Vs The State of Bihar and Another
Patna High Court · (2013) 4 PLJR 544
High Courts16 Jul 2013
Bishundeo Tiwari and Others Vs The State of Bihar and Others
Patna High Court · (2014) 4 EFLT 37 : (2013) 4 PLJR 227
Constitution of India, 1950 — Article 12, 14, 16Water (Prevention and Control of Pollution) Act, 1974 — Section 17, 18, 64
High Courts16 Jul 2013
Sukh Bilas Roy and Others Vs The State of Bihar and Others
Patna High Court · AIR 2013 Patna 186 : (2013) 3 PLJR 857
Civil Procedure Code, 1908 (CPC) — Section 115, 141, 146Constitution of India, 1950 — Article 141, 142, 226, 227Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts16 Jul 2013Dismissed
Bihar State Electricity Board and Others Vs M/s. Shakti Cold Storage and Another
Patna High Court · AIR 2013 Patna 158 : (2013) 4 PLJR 677
Electricity Act, 2003 — Section 126, 127, 135, 138Penal Code, 1860 (IPC) — Section 420
High Courts16 Jul 2013Allowed
State of Bihar and Others Vs M/s. Amlory Constructions Private Ltd. and Another
Patna High Court · AIR 2013 Patna 162 : (2014) 1 PLJR 93