High Courts31 Jul 2013Disposed Off
Babban Pd. Singh Vs State of Bihar
Patna High Court · (2013) 4 BLJud 49
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 766 of 2,660
High Courts31 Jul 2013
Kanhaiya Yadav Vs The State of Bihar and Others
Patna High Court · (2014) 2 PLJR 120
High Courts31 Jul 2013Allowed
Surendra Singh @ Surendra Kumar Singh Vs Reema Singh @ Reema Devi and Others
Patna High Court · (2014) 1 PLJR 742
High Courts31 Jul 2013
The State Bank of India Vs M/s. Pumea Cold Storage and Another
Patna High Court · (2013) 4 PLJR 753
Constitution of India, 1950 — Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(10), 13(2), 13(3A), 17
High Courts31 Jul 2013
Resikesh Kumar Vs The Union of India and Others
Patna High Court · (2013) 4 PLJR 690
Constitution of India, 1950 — Article 226
High Courts31 Jul 2013
Awadh Kishore Thakur Vs The State of Bihar and Others
Patna High Court · (2014) 1 PLJR 224
Constitution of India, 1950 — Article 14, 16(1)
High Courts31 Jul 2013
Kundan Kumar Vs The Chairman, Uttar Bihar Gramin Bank Head Office and Others
Patna High Court · (2013) 4 PLJR 674
Constitution of India, 1950 — Article 226
High Courts31 Jul 2013Allowed
Sri Salasar Trading Company Vs The Union of India
Patna High Court · (2014) 2 PLJR 617
High Courts31 Jul 2013Dismissed
Krishna Kumar Jha Vs The State of Bihar and Others
Patna High Court · (2014) 1 PLJR 163
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 11Evidence Act, 1872 — Section 115, 67
High Courts30 Jul 2013Allowed
Guljar Rai Vs Laldeo Singh and Others
Patna High Court · (2013) 4 PLJR 434
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(A)Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 52
High Courts30 Jul 2013
Shambhu Nath Pandey Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 810
High Courts30 Jul 2013
Ashok Kumar Upadhya Vs The Bhojpur Rohtas Gramin Bank and Others
Patna High Court · (2013) 4 PLJR 688
Constitution of India, 1950 — Article 226
High Courts30 Jul 2013Dismissed
Md. Yunus Vs The State of Bihar and Others
Patna High Court · (2014) 1 PLJR 159
Prevention of Corruption Act, 1988 — Section 13(1), 13(1)(e), 13(1)(e)(ii), 13(2)
High Courts29 Jul 2013
Shashi Kumar Mandal Vs The State of Bihar and Others
Patna High Court · (2014) 1 PLJR 171 : (2014) 2 SCT 579
High Courts29 Jul 2013
Amresh Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2014) 2 PLJR 176
High Courts26 Jul 2013
Dayanand Yadav and Another Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 66
High Courts26 Jul 2013
Mukesh Chaudhary Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 377
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts26 Jul 2013
Principal Kailash Prasad Singh Vs The Registrar, Medical Council of India
Patna High Court · (2013) 4 PLJR 118
High Courts26 Jul 2013
Sri Deopujan Singh Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 826
Hindu Marriage Act, 1955 — Section 10, 10(3)