High Courts12 Aug 2013Allowed
Krishna Nandan Pd. Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 389
Land Acquisition Act, 1894 — Section 18, 30, 54
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 764 of 2,660
High Courts12 Aug 2013Dismissed
Arvind Kumar Singh @ Arvind Singh Vs The State of Bihar and Others
Patna High Court · (2013) LabIC 4597 : (2013) 4 PLJR 390
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 201, 302
High Courts12 Aug 2013
Jagdish Ram and Others Vs Ghuran Chaudhary and Others
Patna High Court · (2014) 2 PLJR 104
High Courts08 Aug 2013Allowed
Abul Kalam Minority Teacher''s Training College Vs State of Bihar
Patna High Court · (2013) 4 BBCJ 163
High Courts08 Aug 2013Dismissed
Motiur Rahman Vs State of Bihar
Patna High Court · (2013) 4 BBCJ 90 : (2013) 4 BLJud 182
High Courts08 Aug 2013Disposed Off
Raghubir Prasad Agarwal, Vs State of Bihar
Patna High Court · (2013) 4 BLJud 40
High Courts08 Aug 2013Dismissed
Amit Kumar Roy Vs The State of Bihar and Another
Patna High Court · (2014) 1 PLJR 531
High Courts08 Aug 2013Disposed Off
Raghubir Prasad Agarwal and Others Vs The State of Bihar and Others
Patna High Court · (2013) 08 PAT CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 4(2)Penal Code, 1860 (IPC) — Section 120B, 307, 34, 420, 468
High Courts08 Aug 2013Allowed
Baleshwar Mahto Vs The State of Bihar
Patna High Court · (2014) CriLJ 235
Penal Code, 1860 (IPC) — Section 201, 302
High Courts08 Aug 2013Allowed
Lakshman Purbey Vs Jibachh Purvey and Others
Patna High Court · (2013) 4 PLJR 758
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)(aa), Order 41 Rule 27(1)(b), Order 41 Rule 29
High Courts08 Aug 2013Dismissed
The State of Bihar and Another Vs Alakh Singh and Others
Patna High Court · (2013) 4 PLJR 363
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts08 Aug 2013
Tribhuban Kumar Rai @ Tribhuban Rai Vs Ram Dhyan Rai and Others
Patna High Court · (2013) 4 PLJR 763
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9Constitution of India, 1950 — Article 227
High Courts07 Aug 2013Dismissed
Jagdish Sah Vs The State of Bihar
Patna High Court · (2014) 1 PLJR 243
High Courts07 Aug 2013Allowed
Radha Mohan Pandey and Another Vs State of Bihar and Others
Patna High Court · (2014) LabIC 707
Constitution of India, 1950 — Article 14, 16, 16(1), 226
High Courts07 Aug 2013Dismissed
Usha Devi Vs The State of Bihar and Another
Patna High Court · (2013) 3 PLJR 871
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 64, 7A, 7A(1)Penal Code, 1860 (IPC) — Section 302, 363, 366
High Courts07 Aug 2013
Lal Babu Singh and Others Vs State of Bihar and Another
Patna High Court · (2013) 3 PLJR 854
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 498A
High Courts06 Aug 2013Allowed
Vishwanath Thakur and Another Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 383
Land Acquisition Act, 1894 — Section 17, 17(1), 17(4), 4, 4(1)
High Courts06 Aug 2013Allowed
Basudeo Mandal Vs The State of Bihar
Patna High Court · (2013) CriLJ 4479
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts06 Aug 2013
Chandramauli Kumar Vs The Union of India and Others
Patna High Court · (2013) 3 PLJR 901
Constitution of India, 1950 — Article 226