High Courts23 Aug 2013Dismissed
Praveen Kumar Vs Bihar State Bar Council
Patna High Court · (2013) 4 BBCJ 165
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 762 of 2,660
High Courts23 Aug 2013
Divya Prakash Vs The State of Bihar and Others
Patna High Court · (2013) LabIC 4517
Hindu Marriage Act, 1955 — Section 15Hindu Succession Act, 1956 — Section 10, 8, 9
High Courts23 Aug 2013
Bijali Devi Vs Union of India
Patna High Court · (2013) 4 PLJR 266
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3Railway Claims Tribunal Act, 1987 — Section 23(1), 30Railways Act, 1989 — Section 124A
High Courts22 Aug 2013Allowed
In The Goods of Late Mohan Sao @ Mohan Lal Vs Muneshwari Devi
Patna High Court · (2013) 4 BLJud 96
High Courts22 Aug 2013Disposed Off
Shail Devi Vs T.M. Bhagalpur University, Bhagalpur
Patna High Court · (2013) 4 BLJud 66
High Courts22 Aug 2013Dismissed
Akil Ahmad Vs Baleshwar Pd. Gupta
Patna High Court · (2014) 2 PLJR 405
High Courts22 Aug 2013Dismissed
Nirmala Devi and Others Vs Om Prakash and Others.
Patna High Court · AIR 2013 Patna 174
Evidence Act, 1872 — Section 145, 17, 21
High Courts22 Aug 2013Allowed
Harendra Paswan Vs The Union of India
Patna High Court · (2013) CriLJ 4681
Criminal Procedure Code, 1973 (CrPC) — Section 246, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b), 42, 42(1), 42(2), 52A
High Courts22 Aug 2013Allowed
Jai Narain Pandit Vs The State Election Commission
Patna High Court · (2014) 1 PLJR 466
High Courts21 Aug 2013Disposed Off
Prem Kumari Vs Kameshwar Singh Darbhanga University, Darbhanga and Others
Patna High Court · (2014) 2 PLJR 60
High Courts20 Aug 2013
Ajay Kumar Vs The Bihar State Power (Holding) Company Limited and Others
Patna High Court · (2013) 4 PLJR 784
High Courts20 Aug 2013
Dhananjay Kumar Mishra and Others Vs The Bihar Staff Selection Commission and Others Arun Kumar and Others Vs The State of Bihar and Others Santosh Kumar and Others Vs The State of Bihar and Others Niraj Kumar Kantha and Others Vs The State of Bihar and Others
Patna High Court · (2014) 2 PLJR 52 : (2013) 4 PLJR 169
Constitution of India, 1950 — Article 315, 316, 317, 318, 319Criminal Procedure Code, 1973 (CrPC) — Section 167(2)Penal Code, 1860 (IPC) — Section 120B, 420, 468, 472
High Courts19 Aug 2013Allowed
Samrendra Mishra Vs The State of Bihar
Patna High Court · (2013) 4 BBCJ 54
High Courts19 Aug 2013Disposed Off
Santosh Jha Vs The State of Bihar
Patna High Court · (2014) 1 BBCJ 429
High Courts19 Aug 2013
M/s. U.A.L. Industries Ltd. Vs The State of Bihar and Others
Patna High Court · (2014) 4 EFLT 237 : (2014) 1 PLJR 192
Water (Prevention and Control of Pollution) Act, 1974 — Section 4