High Courts02 Sept 2013
Rajeshwar Ojha and Others Vs Most. Kusumi Kuer and Others
Patna High Court · (2013) 09 PAT CK 0034
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 761 of 2,660
High Courts02 Sept 2013Allowed
The State of Bihar Vs Md. Yusuf Ansari Md. Yusuf Ansari @ Yusaf Ansari Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 6
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 63, 65, 65BPenal Code, 1860 (IPC) — Section 201, 302, 34, 376
High Courts02 Sept 2013Dismissed
Manoj Mankar Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 471
High Courts30 Aug 2013Allowed
Lokash Shukla @ Rakesh Shukla Vs State of Bihar
Patna High Court · (2013) 4 BLJud 282
High Courts30 Aug 2013
Smt. Syama Devi and Others Vs Bhunesher Mahton @ Jagdeo Mahton and Others
Patna High Court · (2014) 1 PLJR 54
Easements Act, 1882 — Section 15
High Courts30 Aug 2013
Smt. Saminta Devi Vs Sri Dilip Kumar
Patna High Court · (2014) 1 PLJR 42
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 2(11)Constitution of India, 1950 — Article 227Succession Act, 1925 — Section 211, 212, 213, 57
High Courts30 Aug 2013Allowed
Naresh Prasad Bhagat and Others Vs State of Bihar and Others
Patna High Court · (2014) 1 PLJR 98
Limitation Act, 1963 — Section 5
High Courts30 Aug 2013Allowed
Ganesh Chandra Prasad Vs The State of Bihar and Others
Patna High Court · (2014) 1 PLJR 753
High Courts30 Aug 2013
Sunaina Devi Vs Raj Narayan Singh and Others
Patna High Court · (2013) 4 PLJR 814
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13
High Courts29 Aug 2013Allowed
Ram Chandra Yadav Vs State Of Bihar
Patna High Court · (2013) 4 BBCJ 93 : (2013) 4 BLJud 200
High Courts29 Aug 2013
Sita Ram Mistry and Others Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 395
High Courts27 Aug 2013Disposed Off
Rama Shankar Prasad Verma Vs State Of Bihar
Patna High Court · (2013) 4 BBCJ 388
High Courts27 Aug 2013Disposed Off
Balram Prasad Vs The State of Bihar
Patna High Court · (2014) 1 PLJR 279
High Courts27 Aug 2013
Shashi Shekhar Dwivedi Vs The State of Bihar
Patna High Court · (2014) 1 PLJR 366
High Courts27 Aug 2013Disposed Off
M/s. Om Sai Engicons Vs The State of Bihar
Patna High Court · (2013) 4 PLJR 387
Constitution of India, 1950 — Article 226Probation of Offenders Act, 1958 — Section 3
High Courts27 Aug 2013Allowed
Raju @ Rajdeo Ram Vs The State of Bihar
Patna High Court · (2013) 08 PAT CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 395, 397, 412
High Courts26 Aug 2013Allowed
Godhan Prasad Singh Vs The State of Bihar
Patna High Court · (2014) 1 PLJR 420
High Courts26 Aug 2013
Meena Jha and Another Vs The State of Bihar and Others
Patna High Court · (2014) 2 PLJR 114