High Courts13 Sept 2013
Bal Mukund Sharma Vs Kameshwar Singh Darbhanga Sanskrit University and Others
Patna High Court · (2014) 2 PLJR 164
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 759 of 2,660
High Courts13 Sept 2013
Muneshwari Devi and Others Vs Kanhaiyaial Sharma and Others
Patna High Court · (2014) 2 PLJR 112
High Courts12 Sept 2013Allowed
Late Ranjeet Bahadur Singh Vs Arvind Kumar Singh
Patna High Court · (2013) 4 BLJud 231
High Courts12 Sept 2013Allowed
Md. Kamaluddin Vs Laxmi Devi and Others
Patna High Court · (2014) 2 PLJR 125
High Courts12 Sept 2013Dismissed
Santosh Kumar Sharma Vs The State of Bihar
Patna High Court · (2013) 09 PAT CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319Penal Code, 1860 (IPC) — Section 307, 319, 320, 326, 327
High Courts12 Sept 2013Dismissed
Md. Allauddin Vs Md. Vaseeruddin
Patna High Court · (2013) 09 PAT CK 0042
Civil Procedure Code, 1908 (CPC) — Section 35(2)Evidence Act, 1872 — Section 17Transfer of Property Act, 1882 — Section 58(c), 67, 83
High Courts12 Sept 2013Allowed
Krishna Govind Agrawal Vs The Bihar State Electricity Board
Patna High Court · (2014) 1 PLJR 284
High Courts12 Sept 2013
In Re: In the matter of an application under section 276 of the Indian Succession Act 1925 for grant of probate and In the matter of an estate of Late Ranjeet Bahadur Singh Ex-MLC and In the matter of Arvind Kumar Singh
Patna High Court · (2013) 09 PAT CK 0001
Succession Act, 1925 — Section 276
High Courts11 Sept 2013
Anil Kumar Vs Meghan Yadav and Others
Patna High Court · (2013) 4 PLJR 831
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144
High Courts11 Sept 2013
Ram Chandra Agrawal Vs Usman, Nasar, Sweaty and Baby
Patna High Court · (2013) 09 PAT CK 0089
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14(8)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Sept 2013Partly Allowed
Kamala Singh, Juda Singh, Shyama Singh @ Shyam Narayan Singh and Ramashish Singh Vs State of Bihar
Patna High Court · (2013) 09 PAT CK 0088
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts11 Sept 2013Disposed Off
Ram Nihora Singh Vs State of Bihar
Patna High Court · (2013) 09 PAT CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 380, 457
High Courts11 Sept 2013Allowed
Gabbar Mallik @ Gabbar Balmiki @ Kushagra Kumar Vs The State of Bihar
Patna High Court · (2013) 09 PAT CK 0080
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts11 Sept 2013Dismissed
Md. Nizamuddin, Advocate, Ex-Government Pleader Vs The State of Bihar, The Secretary, Law Department, The Secretary, Finance Department, Govt. of Bihar and The Collector
Patna High Court · (2013) 09 PAT CK 0044
Constitution of India, 1950 — Article 226
High Courts11 Sept 2013Allowed
Parmeshwar Bhagat, Assistant Manager (Now dismissed) Bihar State Financial Corporation Vs The Bihar State Financial Corporation and Others
Patna High Court · (2013) 4 PLJR 786
Constitution of India, 1950 — Article 136, 226
High Courts11 Sept 2013
Dr. Ambarish Soni Vs The State of Bihar and Another
Patna High Court · (2013) 4 PLJR 823
Criminal Procedure Code, 1973 (CrPC) — Section 177, 482Penal Code, 1860 (IPC) — Section 420
High Courts11 Sept 2013Dismissed
Shanti Devi, Parsuram Singh, Dilip Singh and Devendra Singh Vs The State of Bihar
Patna High Court · (2013) 09 PAT CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 364, 365, 368, 380, 420
High Courts10 Sept 2013Disposed Off
M/s. Kumar & Kumar Construction Vs State of Bihar
Patna High Court · (2013) 4 BBCJ 612
High Courts10 Sept 2013Disposed Off
Mamta Kumari Vs State of Bihar
Patna High Court · (2014) 1 BLJud 4
High Courts10 Sept 2013Disposed Off
Haleshwar Singh @ Hareshwar Prasad Singh, Vs State of Bihar
Patna High Court · (2013) 4 BLJud 160