High Courts20 Sept 2013Disposed Off
Sanjay Mahto @ Sanjay Prasad Vs State of Bihar
Patna High Court · (2014) 1 BLJud 76
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 757 of 2,660
High Courts20 Sept 2013Dismissed
Sheo Nath Sahni and Another Vs The State of Bihar and Others
Patna High Court · (2014) 1 PLJR 141
Constitution of India, 1950 — Article 14
High Courts20 Sept 2013Allowed
Manju Devi and Munga Devi Vs Madan Kumar Mandal, Gopal Mandal and Divisional Manager, Oriental Insurance Company Ltd., Bhagalpur
Patna High Court · (2013) 09 PAT CK 0085
Motor Vehicles Act, 1988 — Section 173
High Courts20 Sept 2013Allowed
Shekhar Chandra Verma Vs The State of Bihar and Others
Patna High Court · (2014) 1 PLJR 532
High Courts20 Sept 2013Dismissed
Shailesh Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2014) 1 LLJ 51 : (2014) 1 LLN 521
Constitution of India, 1950 — Article 14
High Courts20 Sept 2013Allowed
Khalilur Rehman @ Tetna, Bibi Mariam and Bibi Majun Nissa Vs The State of Bihar and Others
Patna High Court · (2013) 09 PAT CK 0067
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Constitution of India, 1950 — Article 226, 227
High Courts20 Sept 2013Dismissed
Dimpl Kumari Vs The State of Bihar and Others
Patna High Court · (2013) 09 PAT CK 0063
Constitution of India, 1950 — Article 226
High Courts20 Sept 2013Disposed Off
Ratan Shankar Mishra, Pran Mohan Mishra, Indu Mohan Mishra and Kaushalendu Mishra Vs The State of Bihar, The Collector, The Additional Collector and Member, Board of Revenue
Patna High Court · (2013) 09 PAT CK 0046
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 5(1)(ii), 9(2)Constitution of India, 1950 — Article 226, 227
High Courts20 Sept 2013Allowed
Nagarjun Sah, Ramlochan Singh, Upendra Bhagat and Manoj Kumar Gupta Vs The State of Bihar and Arun Kumar Singh
Patna High Court · (2013) 09 PAT CK 0037
High Courts20 Sept 2013Allowed
Nasim Ahmad Vs Sharda Devi and Others
Patna High Court · (2014) 2 PLJR 1
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts20 Sept 2013
Amrendra Kumar Vs The State of Bihar and Others
Patna High Court · (2014) 1 PLJR 575
Bihar Municipal Elementary Teachers (Employment and Service Conditions) Rules, 2006 — Rule 18, 20(iii)
High Courts20 Sept 2013Disposed Off
Sheo Kumar Pandey and Others Vs The State of Bihar and Others
Patna High Court · (2013) 09 PAT CK 0031
Bihar Land Reforms Act, 1950 — Section 4(h)Constitution of India, 1950 — Article 226, 227
High Courts20 Sept 2013Allowed
Shakuntala Devi (Sharma) Vs The Union of India
Patna High Court · (2014) CriLJ 517
Criminal Procedure Code, 1973 (CrPC) — Section 100Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(B)(ii)(C), 22(c), 23, 41, 42
High Courts20 Sept 2013Allowed
Smt. Babuabati Devi and Others Vs Bhola Yadav and Others
Patna High Court · (2013) 09 PAT CK 0029
Specific Relief Act, 1963 — Section 31
High Courts20 Sept 2013Dismissed
Lal Bahadur Prasad and Others Vs Surendra Singh and Others
Patna High Court · (2013) 09 PAT CK 0025
Transfer of Property Act, 1882 — Section 44
High Courts19 Sept 2013Disposed Off
State of Bihar Vs Arun Kumar Jha
Patna High Court · (2013) 4 BBCJ 378 : (2013) 4 BLJud 338
High Courts19 Sept 2013Dismissed
Nonu Singh Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 403
Constitution of India, 1950 — Article 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 154, 190, 200, 202, 203Penal Code, 1860 (IPC) — Section 119, 120B, 191, 193, 34