High Courts19 Sept 2013
Rajdeo Gupta and Sanjay Kumar @ Toni Vs The State of Bihar and S.K. Khare
Patna High Court · (2013) 09 PAT CK 0062
Constitution of India, 1950 — Article 226, 32
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 758 of 2,660
High Courts19 Sept 2013Allowed
Smt. Kaushalya Devi Vs Ramautar Yadav and Others
Patna High Court · (2013) 09 PAT CK 0059
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts19 Sept 2013Allowed
Dinesh Kamti Vs The State of Bihar
Patna High Court · (2013) 09 PAT CK 0058
Penal Code, 1860 (IPC) — Section 323, 376, 448, 511
High Courts19 Sept 2013
Manju Devi and Others Vs Naresh Kumar Gupta and Others
Patna High Court · (2014) 2 PLJR 188
High Courts18 Sept 2013Dismissed
Subodh Sagar @ Subodh Sagar Sharma Vs Saroj Kumar
Patna High Court · (2014) 1 PLJR 47
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts18 Sept 2013Dismissed
Saryu Sharma @ Suryu Mistry and Rajesh Sharma Vs The State of Bihar
Patna High Court · (2014) CriLJ 658 : (2014) 2 DMC 441
Criminal Procedure Code, 1973 (CrPC) — Section 294, 313Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113B
High Courts17 Sept 2013Disposed Off
Sushila Devi Vs The State of Bihar
Patna High Court · (2017) 2 PLJR 359
Bihar Panchayat Raj Act, 2006 - Section 136
High Courts17 Sept 2013Allowed
Bhagwan Prasad Vs The Notified Area Committee and Others
Patna High Court · (2013) 09 PAT CK 0086
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 27, Order 5 Rule 19, Order 5 Rule 19ALimitation Act, 1963 — Section 5
High Courts17 Sept 2013Dismissed
Prakash Yadav Vs Ram Khelawan Yadav
Patna High Court · (2014) 2 PLJR 497
High Courts16 Sept 2013Dismissed
Pashupati Nathy Tiwary Vs State of Bihar
Patna High Court · (2013) 4 BBCJ 164 : (2013) 4 BLJud 130
High Courts16 Sept 2013Dismissed
Union of India Vs Sharda Prasad Srivastava
Patna High Court · (2013) 4 BLJud 185
High Courts16 Sept 2013
Arun Kumar Jha Vs Pushpa Choudhary and Others
Patna High Court · (2013) 4 PLJR 760
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Constitution of India, 1950 — Article 227
High Courts16 Sept 2013Allowed
Ram Chandra Mahton @ Ram Chandra Prasad Mehta and Others Vs Madan Mahton and Others
Patna High Court · (2013) 09 PAT CK 0091
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Evidence Act, 1872 — Section 17, 21Limitation Act, 1963 — Section 5
High Courts16 Sept 2013Dismissed
Md. Fashiuddin, Shambhu Parveen, Shahida Parween and Zahida Nassin Vs Syed Afzal Hassan and Others
Patna High Court · (2013) 09 PAT CK 0040
Limitation Act, 1963 — Section 27
High Courts16 Sept 2013Dismissed
Abdul Khair Vs The State of Bihar
Patna High Court · (2013) 09 PAT CK 0039
Penal Code, 1860 (IPC) — Section 307, 324
High Courts16 Sept 2013Dismissed
Malvika Singh Vs The Chanakya National Law University and Others
Patna High Court · (2014) 1 PLJR 211
Constitution of India, 1950 — Article 14
High Courts13 Sept 2013Dismissed
Vijay Shanker Dubey Vs State of Bihar
Patna High Court · (2013) 4 BLJud 230
High Courts13 Sept 2013
Ram Shankar Singh @ Shankar Singh and Others Vs The State of Bihar and Another
Patna High Court · (2014) 1 PLJR 68
Criminal Procedure Code, 1973 (CrPC) — Section 372, 378Penal Code, 1860 (IPC) — Section 144, 147, 379, 447, 504
High Courts13 Sept 2013Allowed
Medivet Vs Union of India and Others
Patna High Court · (2013) 09 PAT CK 0060
Income Tax Act, 1961 — Section 142(1), 158(BD), 276(D)