High Courts10 Sept 2013Partly Allowed
Kaushal Kishore Prasad Vs The State of Bihar
Patna High Court · (2014) 1 PLJR 255
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 760 of 2,660
High Courts10 Sept 2013Allowed
Harendra Raut Vs The State Of Bihar
Patna High Court · (2013) 09 PAT CK 0064
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(c), 20(ii)C, 22(c), 23
High Courts10 Sept 2013
Mahendra Sao Vs The State of Bihar and Others
Patna High Court · (2013) 09 PAT CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 145, 161, 161(3), 162, 172
High Courts10 Sept 2013Allowed
Amod Kumar Das Vs Renu Kumar Das and Another
Patna High Court · (2014) 2 PLJR 128
High Courts10 Sept 2013
Sushma @ Sushma Devi Vs The State of Bihar and Another
Patna High Court · (2014) 2 PLJR 122
High Courts09 Sept 2013Allowed
Bidya Bhushan Singh and Others Vs The State of Bihar and Another
Patna High Court · (2014) 1 PLJR 205
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 323, 498A
High Courts09 Sept 2013
East India Udyog Limited Vs The Bihar State Power (Holding) Co. Ltd. and Others M/s. S.M.S. Infrastructure Ltd. Vs The Union of India, Ministry of Power and Others The Bihar State Power (Holding) Co. Ltd. and Others Vs M/s. Gkc-Sseljv and Others
Patna High Court · (2014) 2 PLJR 239
High Courts09 Sept 2013Allowed
Raj Kumar @ Ram Kumar @ Raj Kumar Ram @ Bhuar Vs The State of Bihar
Patna High Court · (2013) 09 PAT CK 0017
Penal Code, 1860 (IPC) — Section 300, 302, 302, 303, 304
High Courts04 Sept 2013Disposed Off
Manoranjan Kumar Vs State Of Bihar
Patna High Court · (2013) 4 BBCJ 368
High Courts04 Sept 2013Allowed
Subh Kant Jha, Jay Shankar Jha @ Deepak and Manorama Devi Vs The State of Bihar
Patna High Court · (2013) 09 PAT CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 113(b), 113B
High Courts04 Sept 2013Allowed
Ganouri Baiha and Nawal Kishore Baitha Vs The State of Bihar
Patna High Court · (2013) 09 PAT CK 0081
Penal Code, 1860 (IPC) — Section 302, 34
High Courts04 Sept 2013Allowed
Ganouri Baitha and Nawal Kishore Baitha Vs The State of Bihar
Patna High Court · (2013) 09 PAT CK 0038
Penal Code, 1860 (IPC) — Section 302, 34
High Courts04 Sept 2013
Shri Ram Chandra Bhagwanji, Rajnish Chaudhary, Ashish Chaudhary and Keshav Prasad Choudhary Vs The State of Bihar, The Collector cum District Magistrate, The Deputy Collector Incharge, District Legal Section and The Additional Collector
Patna High Court · (2014) 2 PLJR 131
Banking Regulation Act, 1949 — Section 5Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 10(1), 10(2), 10(3), 11Constitution of India, 1950 — Article 213, 226
High Courts04 Sept 2013Disposed Off
Amar Aaron Vs The State of Bihar and Bank of India Bank of India, The Zonal Manager and Appellate Authority and The Chief Regional Manager and Disciplinary Authority Vs Amar Aaron and Sri N.K. Singh
Patna High Court · (2013) 4 LLJ 677 : (2014) 1 PLJR 548
Evidence Act, 1872 — Section 114, 114(f), 114(g), 114[e)
High Courts04 Sept 2013
Chandreshwar Prasad Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 785
High Courts02 Sept 2013
Satya Narain Singh (Mahto) Vs The State of Bihar
Patna High Court · (2013) 09 PAT CK 0092
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts02 Sept 2013Allowed
Ashok Kumar Singh and Naina Devi @ Maina Devi Vs State of Bihar
Patna High Court · (2014) 2 DMC 347
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2, 3Evidence Act, 1872 — Section 113B
High Courts02 Sept 2013Allowed
Leela Sah and Karia Tatma @ Kari Das Vs The State of Bihar
Patna High Court · (2013) 09 PAT CK 0079
Penal Code, 1860 (IPC) — Section 395, 412
High Courts02 Sept 2013Allowed
Tarkeshwar Singh Vs The State of Bihar
Patna High Court · (2013) 09 PAT CK 0077
Arms Act, 1959 — Section 25(A), 26Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34