COURT ARCHIVE

Patna High Court judgments

53,190 judgments · page 763 of 2,660

High Courts19 Aug 2013Allowed

Rajeshwar Yadav Vs State of Bihar and The Union of India

Patna High Court · (2014) 1 CCR 49 : (2013) CriLJ 4246

Criminal Procedure Code, 1973 (CrPC) — Section 8Prevention of Corruption Act, 1988 — Section 10, 11, 12, 13, 13(1)(c)

High Courts19 Aug 2013

State of Bihar and Others Vs M/s. Kumar Construction Company

Patna High Court · (2013) 4 PLJR 239

Bihar Public Works Contracts Disputes Arbitration Tribunal Act, 2008 — Section 12, 13, 3Contract Act, 1872 — Section 52, 53, 54, 74

High Courts19 Aug 2013

United Breweries Limited Vs The Bihar State Beverage Corporation Limited and Others

Patna High Court · (2014) 2 ARBLR 271 : (2013) 4 PLJR 741

Constitution of India, 1950 — Article 12, 14, 226

High Courts16 Aug 2013Dismissed

Ramasray Rai Vs State of Bihar

Patna High Court · (2013) 4 BLJud 207

High Courts16 Aug 2013

Madan Mohan Roy Vs The State of Bihar and Others

Patna High Court · (2014) 140 FLR 121 : (2013) 4 PLJR 398

Constitution of India, 1950 — Article 226

High Courts16 Aug 2013Allowed

Sudha Agrawal Vs Ritu Gupta

Patna High Court · (2014) 1 PLJR 460

High Courts16 Aug 2013Disposed Off

The Project Director, National Highway Authority, Araria at Purnea, Bihar and Another Vs Md. Gufran Alam and Others

Patna High Court · (2014) 1 PLJR 207

Arbitration and Conciliation Act, 1996 — Section 2, 34, 36Constitution of India, 1950 — Article 226

High Courts14 Aug 2013

Pramod Vyas Vs Ramadhar Dubey and Others

Patna High Court · (2014) 2 PLJR 72

High Courts14 Aug 2013Allowed

Notre Dame Academy, Munger P.S. and Another Vs Md. Zahid Hussain and Others

Patna High Court · (2014) 1 PLJR 209

Constitution of India, 1950 — Article 12, 226

High Courts14 Aug 2013

Kashi Nath Pandey Vs The State of Bihar and Others

Patna High Court · (2013) 4 PLJR 829

High Courts13 Aug 2013

Ganesh Singh Vs The State of Bihar

Patna High Court · (2013) 08 PAT CK 0059

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 100, 302, 307, 324, 34

High Courts13 Aug 2013

Dr. Narendra Kumar Vs Chancellor of Universities of Bihar and Others

Patna High Court · (2013) LabIC 4476 : (2013) 3 PLJR 892

High Courts13 Aug 2013Dismissed

Ram Jatan Rai Vs Dr. Sita Ram Singh and Others

Patna High Court · (2014) 2 PLJR 535

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 13 Rule 9(1), Order 41 Rule 27, 35(2)Evidence Act, 1872 — Section 73Registration Act, 1908 — Section 32, 33

High Courts13 Aug 2013Allowed

Pandey Dinesh Prasad Vs The State of Bihar and Others

Patna High Court · (2013) 4 PLJR 402

Bihar State Housing Board Act, 1982 — Section 2(3), 4

High Courts12 Aug 2013

Prantosh Kumar Das Vs The State of Bihar and Others

Patna High Court · (2014) 1 PLJR 25

High Courts12 Aug 2013Allowed

Ram Lal Prasad Vs The State of Bihar and Others

Patna High Court · (2014) 1 PLJR 175

High Courts12 Aug 2013

Bishapit Kissan Sangharsh Morcha Vs The State of Bihar and Others

Patna High Court · (2013) 4 PLJR 818

High Courts12 Aug 2013Dismissed

Satyendra Prasad Yadav @ Satyendra Yadav Vs The State of Bihar and Others

Patna High Court · (2013) 08 PAT CK 0045

Penal Code, 1860 (IPC) — Section 323, 34, 341, 447, 448Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)

High Courts12 Aug 2013

Vijay Lakshmi Vs The Bihar State Electricity Board and Others

Patna High Court · (2013) 4 PLJR 210

Electricity Act, 2003 — Section 24, 43, 56(2)State Financial Corporations Act, 1951 — Section 29

High Courts12 Aug 2013Allowed

Bimlesh Kumar Singh @ Bimlesh Singh Vs State Of Bihar

Patna High Court · (2013) 08 PAT CK 0027

Criminal Procedure Code, 1973 (CrPC) — Section 164, 200, 202Penal Code, 1860 (IPC) — Section 120B, 34, 364, 364A, 386