COURT ARCHIVE

Patna High Court judgments

53,190 judgments · page 765 of 2,660

High Courts06 Aug 2013Disposed Off

Krishna Singh and Others Vs The Bihar Public Service Commission, The Secretary, Bihar Public Service Commission, The State of Bihar and The Principal Secretary, General Administration Department

Patna High Court · (2013) 3 PLJR 961

Constitution of India, 1950 — Article 13(1), 14, 16, 16(1), 16(4)

High Courts05 Aug 2013

Satyendra Tiwary Vs M/s. Navyug Homes Private Limited and Others

Patna High Court · (2013) 3 PLJR 850

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 12 Rule 6, Order 20 Rule 1, Order 20 Rule 12, Order 20 Rule 5Constitution of India, 1950 — Article 227

High Courts05 Aug 2013

Siraj Ansari and Others Vs The State of Bihar and Another

Patna High Court · (2014) 1 PLJR 204

Penal Code, 1860 (IPC) — Section 323, 498A

High Courts05 Aug 2013

Sudha Verma Vs The State of Bihar and Another

Patna High Court · (2014) 1 PLJR 99

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 406, 498A

High Courts05 Aug 2013

Awadh Kishore Pandey Vs The Bihar State Food and Civil Supplies Corporation Ltd. and Others

Patna High Court · (2014) 2 PLJR 119

High Courts05 Aug 2013Disposed Off

M/s. Sri Hanuman Sugar and Industries Ltd. and Others Vs Regional Provident Fund Commissioner and Others

Patna High Court · (2014) LabIC 371 : (2014) 2 PLJR 258

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 2(ee), 2(g), 4, 5Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 11, 11(2), 2(ee), 2(g), 4Registration Act, 1908 — Section 68

High Courts02 Aug 2013Dismissed

Haji Shekh Yusuf Vs State of Bihar

Patna High Court · (2013) 3 BLJud 345

High Courts02 Aug 2013

Anil Kumar Vs The State of Bihar

Patna High Court · (2014) 1 PLJR 262

High Courts02 Aug 2013Allowed

Tara Devi Vs The State of Bihar

Patna High Court · (2013) 08 PAT CK 0057

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 34, 363, 366A

High Courts02 Aug 2013

Kameshwar Singh Vs The State of Bihar and Others

Patna High Court · (2014) 1 PLJR 130

Criminal Procedure Code, 1973 (CrPC) — Section 2, 232, 372

High Courts02 Aug 2013Dismissed

Hiralal Mahto Vs The Union of India and The State of Bihar

Patna High Court · (2013) 08 PAT CK 0040

Criminal Procedure Code, 1973 (CrPC) — Section 313

High Courts02 Aug 2013

Smt. Sheela Devi Vs Smt. Sunita Devi and Others

Patna High Court · (2013) 3 PLJR 868

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1Constitution of India, 1950 — Article 227

High Courts02 Aug 2013Allowed

Nand Kishore Bhagat Vs The State of Bihar

Patna High Court · (2013) 08 PAT CK 0029

Criminal Procedure Code, 1973 (CrPC) — Section 294Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 22, 42, 42(1), 42(2)

High Courts02 Aug 2013Allowed

Kamini Kumari Vs The State of Bihar

Patna High Court · (2014) 1 PLJR 35

High Courts01 Aug 2013Disposed Off

Kalyanpur Cements Ltd. Vs State of Bihar

Patna High Court · (2013) 3 BLJud 352

High Courts01 Aug 2013Dismissed

Shashi Kumar Singh Vs State of Bihar

Patna High Court · (2013) 4 BLJud 37

High Courts01 Aug 2013Dismissed

Shailesh Yadav Vs State of Bihar

Patna High Court · (2013) 08 PAT CK 0048

Penal Code, 1860 (IPC) — Section 376

High Courts01 Aug 2013

Shambhu Kumar Das Vs The State of Bihar and Another

Patna High Court · (2013) 4 PLJR 216

Essential Commodities Act, 1955 — Section 7

High Courts01 Aug 2013

Sunil Kumar and Others Vs The State of Bihar and Others

Patna High Court · (2013) 3 PLJR 864

High Courts01 Aug 2013Allowed

Ram Baran Ray B.Ed. College Vs The State of Bihar and Others

Patna High Court · (2013) 4 PLJR 386