High Courts26 Jul 2013
Purushotam Kumar Singh Vs State of Bihar and Others
Patna High Court · (2013) 139 FLR 803 : (2014) LabIC 8 : (2013) 4 LLJ 232 : (2014) 1 PLJR 168
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 767 of 2,660
High Courts26 Jul 2013
Arun Kumar Tiwary Vs State of Bihar and Others
Patna High Court · (2014) 141 FLR 354 : (2013) LabIC 3776 : (2014) 1 PLJR 290
Constitution of India, 1950 — Article 14, 141, 16(1), 226, 32
High Courts26 Jul 2013Disposed Off
Sunita Kumari Vs Subodh Kumar
Patna High Court · (2014) 1 PLJR 408
High Courts26 Jul 2013Disposed Off
Gopal Kumar Thakur Vs The State of Bihar and Others
Patna High Court · (2014) 2 LLN 780 : (2014) 1 PLJR 125
High Courts25 Jul 2013Dismissed
Buni Lal Mahto Vs State of Bihar
Patna High Court · (2014) CriLJ 284
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 376, 406, 497, 498
High Courts25 Jul 2013
The Bhagalpur Central Co-operative Bank Ltd. Vs Shukhdeo Jha
Patna High Court · (2014) 1 PLJR 313
High Courts25 Jul 2013Dismissed
Siya Devi Mosomat Kamlapati Devi Vs The State of Bihar and Others
Patna High Court · (2014) 1 PLJR 137
Bihar State Khadi and Village Industries Act, 1956 — Section 10, 34
High Courts25 Jul 2013
Rashmi Singh Vs The State of Bihar and Others
Patna High Court · (2013) 139 FLR 698 : (2013) 3 PLJR 898
High Courts25 Jul 2013Allowed
Sudhanshu Shekhar Deo Vs Union of India and Others
Patna High Court · (2013) LabIC 4272 : (2014) 1 PLJR 297
Central Reserve Police Force Act, 1949 — Section 11, 11(1), 12
High Courts25 Jul 2013
Smt. Fulo Devi Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 603
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Constitution of India, 1950 — Article 226
High Courts25 Jul 2013
Grijesh Kumar Tripathi Vs Ansu Devi
Patna High Court · (2013) 4 PLJR 47
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts25 Jul 2013
Naresh Kumar Yadav Vs The State of Bihar and Another
Patna High Court · (2013) 4 PLJR 828
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 409, 467, 468, 471
High Courts25 Jul 2013
Parvati Kumari and Others Vs The State Government and Others
Patna High Court · (2013) 4 PLJR 4
Constitution of India, 1950 — Article 14Income Tax Act, 1922 — Section 24, 35
High Courts24 Jul 2013Dismissed
Shivendra Kumar Singh Vs The Muzaffarpur Central Co-operative Bank Ltd.
Patna High Court · (2014) 1 PLJR 294
High Courts24 Jul 2013Allowed
Rama Nand Singh Vs The Bihar State Electricity Board and Others
Patna High Court · (2013) 4 PLJR 351
Constitution of India, 1950 — Article 226
High Courts24 Jul 2013Disposed Off
Dhaneshwar Pandit Vs State of Bihar
Patna High Court · (2014) 1 Crimes 375 : (2014) 1 Crimes 131
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 197Penal Code, 1860 (IPC) — Section 109, 119, 120B, 218, 409Prevention of Corruption Act, 1988 — Section 13(1)(c), 13(2), 19, 7
High Courts23 Jul 2013
Krishna Kant Tiwary Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 105
Penal Code, 1860 (IPC) — Section 323, 324, 379, 384, 448
High Courts23 Jul 2013
Nand Kumar Pandey and Others Vs The State of Bihar
Patna High Court · (2013) 3 PLJR 602
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts22 Jul 2013Dismissed
Shyam Nath Singh Vs Bhagat Singh
Patna High Court · (2014) 2 BBCJ 360