High Courts10 Jul 2013Disposed Off
Sitara Bano Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 364
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 770 of 2,660
High Courts10 Jul 2013
Arvind Kumar Vs Patna Municipal Corporation
Patna High Court · (2014) 1 PLJR 484
High Courts10 Jul 2013
The Management of Punjab National Bank Vs The Union of India and Others
Patna High Court · (2013) 139 FLR 1103 : (2013) 4 PLJR 108
High Courts10 Jul 2013
Yunus and Others Vs The State of Bihar
Patna High Court · (2013) CriLJ 4273
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts10 Jul 2013
Ram Singhasan Thakur Vs The State of Bihar and Others
Patna High Court · (2014) 2 PLJR 47 : (2013) 4 PLJR 51
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34Constitution of India, 1950 — Article 226
High Courts10 Jul 2013
Sunaina Devi Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 776
Criminal Procedure Code, 1973 (CrPC) — Section 116(3), 116(6)
High Courts09 Jul 2013Disposed Off
Md. Noor Hassan @ Noor Hassan Vs State of Bihar
Patna High Court · (2013) 3 BLJud 253
High Courts09 Jul 2013
Awadh Associates Pvt. Limited Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 891
Constitution of India, 1950 — Article 226
High Courts09 Jul 2013
Umeri Distillery Pvt. Limited Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 250
Constitution of India, 1950 — Article 226
High Courts08 Jul 2013Dismissed
Sanjay Kumar Vs Raghunandan Bhagat
Patna High Court · (2013) 4 PLJR 430
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 23Constitution of India, 1950 — Article 166, 227
High Courts08 Jul 2013
Nawal Kishore and Others Vs State of Bihar and Others
Patna High Court · (2013) 4 PLJR 135
High Courts08 Jul 2013
Saliman Khatoon and Another Vs The State of Bihar and Another
Patna High Court · (2013) 3 PLJR 595
High Courts05 Jul 2013Allowed
Nand Kishore Singh @ Naku Singh @ Nand Kishore Sharma Vs State of Bihar
Patna High Court · (2013) 4 BLJud 70
High Courts05 Jul 2013Allowed
Madhavi Kumari Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 367
Constitution of India, 1950 — Article 226
High Courts04 Jul 2013Disposed Off
Binay Jha Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 745
Bihar and Orissa Subordinate Services (Discipline and Appeal) Rules, 1935 - Rule 2Bihar Pension Rules, 1950 - Rule 43(b)Constitution of India, 1950 - Article 226
High Courts04 Jul 2013Disposed Off
Smt. Hema Sinha Vs State of Bihar
Patna High Court · (2013) 3 BLJud 327
High Courts04 Jul 2013
Usha Devi @ Uma Devi and Others Vs The State of Bihar and Another
Patna High Court · (2013) 4 PLJR 107
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts04 Jul 2013
Dr. Alka Prasad Vs The State of Bihar and Another
Patna High Court · (2013) 4 PLJR 104
Penal Code, 1860 (IPC) — Section 327, 328, 329, 386, 420
High Courts04 Jul 2013
Lal Babu Sinha and Others Vs The State of Bihar and Another
Patna High Court · (2013) 3 PLJR 916
High Courts04 Jul 2013Disposed Off
Raghunath Kumar Vs Union of India
Patna High Court · (2014) 1 PLJR 314