COURT ARCHIVE

Patna High Court judgments

53,207 judgments · page 777 of 2,661

High Courts15 May 2013

Majbul Hoda and Izharul Haque Vs The State of Bihar

Patna High Court · (2013) CriLJ 3167

Arms Act, 1959 — Section 25(1A), 26Criminal Procedure Code, 1973 (CrPC) — Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 16, 2, 53, 64

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High Courts15 May 2013Dismissed

The State of Bihar Vs Sheela Devi and Others

Patna High Court · (2013) 4 PLJR 557

Constitution of India, 1950 — Article 14

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High Courts14 May 2013Disposed Off

Madan Murari Vs All India Council for Technical Education and Others

Patna High Court · (2014) 1 PLJR 29

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High Courts14 May 2013Dismissed

Ramayan Yadav Vs The State of Bihar and Others

Patna High Court · (2013) 3 PLJR 533

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High Courts14 May 2013Disposed Off

Usha Jhunjhunwala Vs The Oriental Insurance Company Limited and Others

Patna High Court · AIR 2013 Patna 113 : (2013) 2 PLJR 975

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High Courts14 May 2013

Girija Devi Vs Shama Devi and Others

Patna High Court · AIR 2013 Patna 141

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High Courts14 May 2013

District Madarsa Teachers Association, Banka Vs The State of Bihar and Others

Patna High Court · (2014) 1 PLJR 72

Constitution of India, 1950 — Article 14, 16

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High Courts13 May 2013Dismissed

Priyanka Kumari Vs State of Bihar

Patna High Court · (2013) 3 BLJud 139

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High Courts13 May 2013Dismissed

Parmanand Trivedi Vs The State of Bihar

Patna High Court · (2014) 1 BBCJ 452

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High Courts13 May 2013Dismissed

New India Assurance Company Vs Vikash Chouhan and Others

Patna High Court · (2013) 3 ACC 913

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High Courts13 May 2013

Sant Lal Singh @ Sant Kumar Singh, Ashok Kumar Singh, Subodh Kumar and Sripati Devi Vs M/s. Bharat Service Station and The New India Assurance Company Limited

Patna High Court · (2013) 05 PAT CK 0038

Motor Vehicles Act, 1988 — Section 140

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High Courts13 May 2013Dismissed

Rajendra Yadav Vs The State of Bihar

Patna High Court · (2013) CriLJ 3084

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 376

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High Courts13 May 2013

Bihar State Co-operative Marketing Union Limited and Another Vs Electronic System Punjab Ltd. (ESPL) and Others

Patna High Court · (2013) 3 PLJR 476

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High Courts13 May 2013

Chameli Devi and Another Vs The State of Bihar and Others

Patna High Court · (2013) 3 PLJR 691

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)

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High Courts10 May 2013Dismissed

Sri Dilip Kumar Choubey Vs Smt. Hema Sah

Patna High Court · (2014) 1 PLJR 517

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High Courts10 May 2013Disposed Off

Krishna Kumar Srivastava Vs The State of Bihar and Others

Patna High Court · (2013) 3 PLJR 249

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High Courts10 May 2013

Narendra Mishra Vs The State of Bihar and Others

Patna High Court · (2013) 2 PLJR 871

Bihar Municipal Act, 2007 — Section 327, 338, 342, 37, 44Income Tax Act, 1922 — Section 14(2)(c), 24(1), 24(3), 66(1)

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High Courts10 May 2013

Chamru Yadav Vs Tanuk Lal Yadav and Others

Patna High Court · (2013) 3 PLJR 751

Civil Procedure Code, 1908 (CPC) — Section 100, 47

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High Courts09 May 2013

Nilendu Kumar Jha Vs The State of Bihar and Others

Patna High Court · (2014) 4 EFLT 120 : (2013) 3 PLJR 698

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High Courts09 May 2013Disposed Off

Amol Mishra Vs The State of Bihar and Others

Patna High Court · (2013) 3 PLJR 250

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