High Courts18 Apr 2013Dismissed
Raj Kishor Chaudhary and Others Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 641
Constitution of India, 1950 — Article 309
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 781 of 2,661
High Courts18 Apr 2013Allowed
Mahendra Rai and Surendra Jha Vs Rajendra Agricultural University and Others
Patna High Court · (2013) 04 PAT CK 0041
Constitution of India, 1950 — Article 14, 16
High Courts18 Apr 2013Disposed Off
Sanjeev Kumar @ Sanjeev Kumar Sahil Vs The State of Bihar
Patna High Court · (2013) 3 PLJR 177
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 306
High Courts18 Apr 2013Allowed
Moin Raza Vs The State of Bihar
Patna High Court · (2013) 04 PAT CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 34
High Courts17 Apr 2013Disposed Off
Anil Kumar Ram @ Anil Ram Vs Pares Nath Das and Others
Patna High Court · (2013) 3 PLJR 446
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 14(4), 14(8)
High Courts17 Apr 2013
M/s Pradip Lamp Works Vs The State of Bihar and Others
Patna High Court · (2013) 138 FLR 81 : (2013) 3 LLN 368 : (2013) 2 PLJR 670
Industrial Disputes Act, 1947 — Section 2(d), 33C(1), 33C(2)
High Courts17 Apr 2013
Ramesh Pandey @ Naga Pandey and Others Vs The State of Bihar and Another
Patna High Court · (2013) 3 PLJR 417
Penal Code, 1860 (IPC) — Section 323, 498A, 504
High Courts17 Apr 2013
Kavita Kumari Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 558
High Courts17 Apr 2013
Twisha Prasad Vs The Union of India and Others
Patna High Court · (2013) 4 PLJR 382
Passports Act, 1967 — Section 12, 12(1)(b)
High Courts17 Apr 2013
Upendra Pd. Sinha Vs Ram Ekbal Sah (Prasad) and Others
Patna High Court · (2013) 3 PLJR 917
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, 151Penal Code, 1860 (IPC) — Section 323, 34, 341, 379, 504
High Courts17 Apr 2013Dismissed
Prabhu Datta Singh Vs Manorma Singh
Patna High Court · (2014) 1 PLJR 354
High Courts16 Apr 2013
Krishna Singh and Others Vs Smt. Dipa Kuer and Others
Patna High Court · AIR 2013 Patna 122
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63(c)
High Courts15 Apr 2013
Gul Charan Bind Vs The State of Bihar
Patna High Court · (2013) 2 PLJR 904
Criminal Procedure Code, 1973 (CrPC) — Section 299, 82, 87Evidence Act, 1872 — Section 3, 33Income Tax Act, 1922 — Section 22(2), 22(4), 23(4), 27, 4
High Courts15 Apr 2013Allowed
Birendra Kumar Vs The State of Bihar and Others
Patna High Court · (2013) 138 FLR 79 : (2013) 2 PLJR 671
High Courts15 Apr 2013Dismissed
Malti Kumari Vs The State of Bihar and Others
Patna High Court · (2013) 138 FLR 75 : (2013) 2 PLJR 677 : (2013) 4 SCT 601
Limitation Act, 1908 — Article 102
High Courts15 Apr 2013Dismissed
Ram Pravesh Kumar Das Vs State of Bihar and Others
Patna High Court · (2013) 2 PLJR 895
High Courts15 Apr 2013Allowed
Vishal Pratap Singh Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 209