High Courts02 Apr 2013Disposed Off
Md. Imran Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 683
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 784 of 2,661
High Courts02 Apr 2013Allowed
Sidheshwar Prasad and Others Vs Siyasaran Prasad and Others
Patna High Court · (2013) 04 PAT CK 0051
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 107Evidence Act, 1872 — Section 50, 60
High Courts02 Apr 2013Allowed
Badshah Nutt and Nagina Bind Vs The State of Bihar
Patna High Court · (2013) 04 PAT CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 395
High Courts02 Apr 2013Allowed
Anil Singh Vs State of Bihar
Patna High Court · (2013) CriLJ 3359
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 34, 364
High Courts02 Apr 2013
Ram Sarikhan Rai Vs The State of Bihar
Patna High Court · (2013) 3 PLJR 272
Penal Code, 1860 (IPC) — Section 323, 324, 34
High Courts01 Apr 2013
Sushila Marik Vs The State of Bihar and Others
Patna High Court · (2013) 4 PLJR 65
High Courts01 Apr 2013Disposed Off
Vijay Kumar Thakur Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 862
High Courts22 Mar 2013
Gaurav Kumar and Another Vs The B.N. Mandal University and Others
Patna High Court · (2013) 3 PLJR 929
High Courts22 Mar 2013
Sunil Kumar Choudhary Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 848
Penal Code, 1860 (IPC) — Section 302
High Courts22 Mar 2013
Ram Swaroop Prasad and Another Vs State of Bihar
Patna High Court · (2013) 3 PLJR 653
Penal Code, 1860 (IPC) — Section 201, 304B
High Courts22 Mar 2013Disposed Off
Madan Mohan Pd. Shrivastava Vs The State of Bihar
Patna High Court · (2013) 3 PLJR 268
Constitution of India, 1950 — Article 226
High Courts22 Mar 2013
Dr. Ram Priya Sharma Vs The Tilka Manjhi Bhagalpur University and Others
Patna High Court · (2013) 3 PLJR 9
High Courts22 Mar 2013Disposed Off
Satish Chandra Khan Vs State of Bihar and Others
Patna High Court · (2013) LabIC 2240
High Courts22 Mar 2013Allowed
Babita Devi @ Mintu Devi Vs State of Bihar
Patna High Court · (2013) CriLJ 2804
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34
High Courts22 Mar 2013Allowed
Ram Shankar Jha and Others Vs Shanti Devi and Others
Patna High Court · AIR 2013 Patna 125 : (2013) 4 BC 610
Benami Transactions (Prohibition) Act, 1988 — Section 4, 4(1)Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts21 Mar 2013Dismissed
M/s Aditya Birla Telecom Ltd. Vs The State of Bihar
Patna High Court · (2013) 2 BBCJ 595
High Courts21 Mar 2013
Brij Nandan Mahto Vs Smt. Ranjoo Devi and Others
Patna High Court · (2013) 2 PLJR 687
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 7 Rule 11, Order 7 Rule 11, Order 7 Rule 11(d)