High Courts13 Mar 2013
Shyam Bihari Rai Vs Punjab National Bank and Others
Patna High Court · (2013) LabIC 3982
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 787 of 2,661
High Courts13 Mar 2013
Rohit Jha Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 688
Bihar Control of Crimes Act, 1981 — Section 12(2), 12(3), 21, 22
High Courts13 Mar 2013Disposed Off
Pramod Mehta @ Pramod Singh Vs Electricity Board and Others
Patna High Court · (2013) 3 PLJR 414
Constitution of India, 1950 — Article 226
High Courts12 Mar 2013Allowed
Harendra Chaubey and Others Vs The Bihar State Bar Council and Another
Patna High Court · (2014) 1 PLJR 37
Constitution of India, 1950 — Article 14
High Courts12 Mar 2013
Kripa Devi and Others Vs Poonam Devi and Others
Patna High Court · AIR 2013 Patna 131
Civil Procedure Code, 1908 (CPC) — Section 11Land Acquisition Act, 1894 — Section 14, 30
High Courts12 Mar 2013Dismissed
Md. Faiyazuddin and Another Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 716
High Courts12 Mar 2013Dismissed
Kapildeo Chaudhary @ Kapildeo Chaudhury Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 238
Bihar Tenancy Act, 1885 — Section 49(P)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Specific Relief Act, 1963 — Section 34
High Courts12 Mar 2013
Badri Nath Jha Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 415
High Courts12 Mar 2013
Shanker Kumar Choudhary and Another Vs Indradeo Yadav
Patna High Court · (2014) 1 PLJR 599
High Courts12 Mar 2013Partly Allowed
Indu Prakash Sao Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 1
Penal Code, 1860 (IPC) — Section 34, 385, 387
High Courts12 Mar 2013
Shipra Thakur Minor @ Shipra Snehil and Others Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 559
Contract Act, 1872 — Section 23
High Courts11 Mar 2013Allowed
Smt. Asha Devi Vs Shyam Sunder Tibrewal
Patna High Court · (2013) 2 BBCJ 626 : (2013) 2 BLJud 122
High Courts11 Mar 2013Allowed
Smt. Shakuntala Devi Vs Sajjan Kumar Bajoria
Patna High Court · (2013) 3 PLJR 395
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 14, 14(8)Criminal Procedure Code, 1973 (CrPC) — Section 115
High Courts08 Mar 2013Allowed
Jumman Ansari Vs Union of India
Patna High Court · (2013) CriLJ 2129 : (2013) 4 PLJR 157
Criminal Procedure Code, 1973 (CrPC) — Section 294
High Courts08 Mar 2013Allowed
Raja Nand Jha Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 685
Bihar Land Reforms Act, 1950 — Section 4(g), 4(h)
High Courts08 Mar 2013
Baharan Yadav Vs Hari Charan Yadav
Patna High Court · (2013) 3 PLJR 772
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(d), Order 9 Rule 13
High Courts07 Mar 2013
Shailendra Singh Vs The State of Bihar and Others
Patna High Court · (2013) 3 PLJR 713
Constitution of India, 1950 — Article 226, 32
High Courts07 Mar 2013Allowed
Dr. Anirudh Prasad Vs The Tilka Manjhi Bhagalpur University
Patna High Court · (2013) 2 PLJR 876
Bihar State Universities (Constituent Colleges) Service Commission Act, 1987 — Section 10(a), 10(b)Bihar State Universities Act, 1976 — Section 7
High Courts07 Mar 2013Allowed
The State of Bihar and Others Vs Anjani Kumar
Patna High Court · (2013) 3 PLJR 687 : (2013) 2 PLJR 643
Constitution of India, 1950 — Article 226
High Courts07 Mar 2013Allowed
Chandan Kumar Yadav @ Chandan Yadav @ Chandan Kumar Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 605
Arms Act, 1959 — Section 17, 17(1), 17(3)(a)Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 302, 307, 34, 379, 384