High Courts06 Aug 2024Dismissed
Vidyawati Kiran Vs State of Bihar And Others
Patna High Court · (2024) 08 PAT CK 1128
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 55 of 2,796
High Courts05 Aug 2024Disposed Of
Krishna Prasad Saw @ Krishn Prasad Saw Vs State of Bihar And Others
Patna High Court · (2024) 08 PAT CK 1127
High Courts01 Aug 2024Allowed
Chandeshwar Kumar Vs State of Bihar And Others
Patna High Court · (2024) 08 PAT CK 1126
Constitution Of India, 1950 - Article 227Arbitration and Conciliation Act, 1996 - Section 5, 34, 34(3)Right to Fair Compensation and Transparency in land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 74
High Courts31 Jul 2024Allowed
Aurangzeb Alam Vs State Of Bihar And Others
Patna High Court · (2024) 07 PAT CK 1538
High Courts26 Jul 2024Dismissed
Md. Irfan @ Md. Irfan Alam Vs State Of Bihar And Others
Patna High Court · (2024) 07 PAT CK 1539
Constitution Of India, 1950 - Article 21National Investigation Agency Act, 2008 - Section 21(4)Indian Penal Code, 1860 - Section 34, 121, 379, 414, 120(B)
High Courts25 Jul 2024Disposed Of
Lilanath Jha Vs State Of Bihar And Others
Patna High Court · (2024) 07 PAT CK 1536
High Courts24 Jul 2024Disposed Of
Bishnu Kumar Vs State Of Bihar And Others
Patna High Court · (2024) 07 PAT CK 1537
Bihar Prohibition & Excise Act, 2016 - Section 30(A)
High Courts23 Jul 2024Dismissed
Rakesh Kumar Srivastava Vs State Of Bihar And Others
Patna High Court · (2024) 07 PAT CK 1535
Indian Penal Code, 1860 - Section 34, 147, 148, 149, 341, 323, 324, 325, 307, 302, 304Code of Criminal Procedure, 1973 - Section 107, 313, 372, 377, 378
High Courts22 Jul 2024Disposed Of
Umesh Hajara Vs State of Bihar And Others
Patna High Court · (2024) 07 PAT CK 1533
Bihar Prohibition and Excise Rules, 2021 - Rule 12(A)
High Courts15 Jul 2024Disposed Of
Kumari Rinki Singh Vs Union of India
Patna High Court · (2024) 07 PAT CK 1532
High Courts14 Jul 2024Allowed
Manoj Kumar Ranjan Vs State of Bihar
Patna High Court · (2024) 07 PAT CK 1555
Bihar & Orissa Public Demands Recovery Act, 1914 - Section 3(6)
High Courts14 Jul 2024Disposed Of
Rajeshwar Rao Vs State of Bihar
Patna High Court · (2024) 07 PAT CK 1554
High Courts14 Jul 2024Disposed Of
Soni Kumari @ Soni Devi Vs State of Bihar
Patna High Court · (2024) 07 PAT CK 1553
High Courts14 Jul 2024Disposed Of
High Court of Judicature at Patna through the Registrar General Vs Sundeshwar Kumar Das
Patna High Court · (2024) 07 PAT CK 1550
Constitution Of India, 1950 - Article 226
High Courts12 Jul 2024Dismissed
Umesh Yadav @ Umesh Prasad Vs State of Bihar And Others
Patna High Court · (2024) 07 PAT CK 1534
Indian Penal Code, 1860 - Section 34, 302Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 - Section 3(2)(V), 18Code of Criminal Procedure, 1973 - Section 438
High Courts11 Jul 2024Allowed
Lalan Mehat @ Lalan Kumar Mehta Vs State of Bihar
Patna High Court · (2024) 07 PAT CK 1549
Bhartiya Nagarik Suraksha Sanhita, 2023 - Section 528Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8, 20(b)(ii), 21(b)
High Courts11 Jul 2024Disposed Of
Ravindra Yadav Vs State of Bihar
Patna High Court · (2024) 07 PAT CK 1548
Bihar and Orissa Public Demands Recovery Act, 1914 - Section 9, 10
High Courts11 Jul 2024Dismissed
Guddu Kumar Vs State of Bihar And Others
Patna High Court · (2024) 07 PAT CK 1531
High Courts10 Jul 2024Allowed
Shobha Kumari Vs State of Bihar
Patna High Court · (2024) 07 PAT CK 1556
Guidelines of Sevika and Sahayika, 2011 - Rule 5(1)
High Courts10 Jul 2024Disposed Of
Idris Alam Vs State Of Bihar And Others
Patna High Court · (2024) 07 PAT CK 1547