High Courts11 Jun 2024Disposed Of

Makhan Prasad Singh Vs Mishrilal Singh

Patna High Court · (2024) 06 PAT CK 1554

Constitution Of India, 1950 - Article 227Indian Succession Act, 1925 - Section 283(1)(c), 284, 295, 263Code of Civil Procedure, 1908 - Order 1 Rule 10(2)
High Courts29 May 2024Allowed

Subodh Kumar Yadav Vs State OF Bihar

Patna High Court · (2024) 05 PAT CK 0030

Bihar Government Servants (Classification, Control & Appeal) Rules, 2005 — Rule 17(3)(ii)(b), 17(12), 17(13), 17(14), 17(23)(1), 18(2)
High Courts29 May 2024Allowed

Sandeep Kumar Jha Vs State OF Bihar

Patna High Court · (2024) 05 PAT CK 0027

Constitution of India, 1950 — Article 14Bihar State School Teachers (Appointment, Transfer, Disciplinary Proceedings and Service Condition) Rules, 2023 — Rule 19(1)
High Courts22 May 2024Dismissed

Kalam Ansari Vs State OF Bihar

Patna High Court · (2024) 05 PAT CK 0032

Constitution of India, 1950 — Article 14, 226, 300ABihar Prohibition and Excise Rules, 2021 — Rule 12ACode of Criminal Procedure, 1973 — Section 482
High Courts17 May 2024Disposed Of

Santosh Kumar @ Pau Yadav Vs State Of Bihar

Patna High Court · (2024) 05 PAT CK 0019

Constitution of India, 1950 — Article 300ABihar Prohibition and Excise (Amended) Rules, 2022 — Rule 12BBihar Prohibition and Excise Rules, 2021 — Rule 12B
High Courts16 May 2024

Sangeeta Devi Vs State Of Bihar

Patna High Court · (2024) 05 PAT CK 0022

Adhyaksh or Upadhyaksh of Zila Parishad under the Bihar Panchayat Raj Act, 2006 — Section 44, 44(3), 46, 70, 70(1), 70(4)
High Courts16 May 2024

Gauri Shankar Sharma Vs State Of Bihar

Patna High Court · (2024) 05 PAT CK 0021

Bihar Police Manual, — Rule 1185A, 1186, 1186(ka), 1186(i), 1186(gha)Andhra Pradesh Registration and Subordinate Service Rules, 1966 — Rule 5Bihar Police Act, 2007 — Section 55
High Courts16 May 2024Allowed

Arjun Rai Vs State Of Bihar

Patna High Court · (2024) 05 PAT CK 0020

Indian Penal Code, 1860 — Section 34, 342, 354, 376, 506, 511Code Of Criminal Procedure, 1973 — Section 161
High Courts15 May 2024Allowed

Wakil Mian Vs State Of Bihar

Patna High Court · (2024) 05 PAT CK 0009

Indian Penal Code, 1860 — Section 34, 120B, 364ACode Of Criminal Procedure, 1973 — Section 394
High Courts15 May 2024Disposed Of

Md. Mumtaz Vs State Of Bihar

Patna High Court · (2024) 05 PAT CK 0007

Indian Penal Code, 1860 — Section 376Protection of Children from Sexual Offences Act, 2012 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 53, 53A, 164
High Courts15 May 2024Dismissed

Md. Irshad Alam Vs Union Of India

Patna High Court · (2024) 05 PAT CK 0006

Indian Penal Code, 1860 — Section 34, 120, 120(B), 121, 121(A), 153(A), 153(B)Unlawful Activities (Prevention) Act, 1967 — Section 13, 15(1)(a), 15(1)(c), 16, 17, 18, 18B, 20, 38, 39, 40, 43D(5)