High Courts09 Jul 2024Dismissed
Vikrant Electricals Vs State of Bihar
Patna High Court · (2024) 07 PAT CK 1546
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 56 of 2,796
High Courts08 Jul 2024Allowed
Sanjay Kumar Singh Vs State of Bihar
Patna High Court · (2024) 07 PAT CK 1545
Code of Criminal Procedure, 1973 - Section 451, 482
High Courts07 Jul 2024Allowed
Suyash Siddhant Vs State of Bihar
Patna High Court · (2024) 07 PAT CK 1544
Indian Penal Code, 1860 - Section 34Dowry Prohibition Act, 1961 - Section 3, 4Hindu Marriage Act, 1955 - Section 13(B)
High Courts03 Jul 2024Dismissed
Kamta Prasad Mandal Vs State of Bihar And Others
Patna High Court · (2024) 07 PAT CK 1530
High Courts02 Jul 2024Disposed Of
Meera Kumari Vs Indira Gandhi Institute of Medical Sciences Shekhpura
Patna High Court · (2024) 07 PAT CK 1552
High Courts02 Jul 2024Disposed Of
Bhagwan Prasad Vs State of Bihar
Patna High Court · (2024) 07 PAT CK 1551
Bihar Targeted Public Distribution System (Control) Order, 2016 - Section 32(iii)
High Courts02 Jul 2024Disposed Of
Harkheet Kumar Vs State Of Bihar And Others
Patna High Court · (2024) 07 PAT CK 1543
High Courts02 Jul 2024Allowed
Jyoti Kumari Vs State Of Bihar And Others
Patna High Court · (2024) 07 PAT CK 1542
High Courts02 Jul 2024Dismissed
Bharat Heavy Electricals Ltd Vs Amit Kumar Agrawal
Patna High Court · (2024) 07 PAT CK 1529
High Courts01 Jul 2024Dismissed
Chinchin Kumari Vs State Of Bihar And Others
Patna High Court · (2024) 07 PAT CK 1541
High Courts01 Jul 2024Dismissed
Rajendra Prasad Vs State Of Bihar And Others
Patna High Court · (2024) 07 PAT CK 1540
Bihar Municipal Body Secondary and Senior Secondary School Service (Appointment, Promotion, Transfer, Disciplinary Proceedings and Service Conditions) Rules, 2020 - Rule 16
High Courts30 Jun 2024Allowed
Alok Kumar Gupta Vs Bihar Industrial Area Development Authority
Patna High Court · (2024) 06 PAT CK 1561
High Courts30 Jun 2024Disposed Of
Bhim Prasad Harijan Vs State Of Bihar And Others
Patna High Court · (2024) 06 PAT CK 1560
Bihar Targeted Public Distribution System Order, 2016 - Section 32(vi)
High Courts28 Jun 2024Dismissed
Dharmendra Singh Vs State Of Bihar And Others
Patna High Court · (2024) 06 PAT CK 1557
Constitution Of India, 1950 - Article 226Bihar Municipalities Act, 2007 - Section 3, 4, 8
High Courts25 Jun 2024Allowed
Shankar Prasad Vs Prameela Devi
Patna High Court · (2024) 06 PAT CK 1559
Constitution Of India, 1950 - Article 227Evidence Act, 1872 - Section 43, 47, 68, 69
High Courts25 Jun 2024Disposed Of
Sonbarsi Devi Vs Union of India And Others
Patna High Court · (2024) 06 PAT CK 1558
High Courts25 Jun 2024Dismissed
Sanjay Kumar Tiwari Vs State Of Bihar And Others
Patna High Court · (2024) 06 PAT CK 1556
Bihar Panchayat Primary Teachers (Employment and Service Conditions) Rules, 2006 - Rule 20(iii)
High Courts20 Jun 2024Dismissed
Santosh Kumar Pandey Vs Union of India And Others
Patna High Court · (2024) 06 PAT CK 1553
National Highways Act, 1956 - Section 3(G)(5)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 26Arbitration and Conciliation Act, 1996 - Section 34
High Courts19 Jun 2024Allowed
Ram Krishna Yadav Vs Jaichand Yadav And Others
Patna High Court · (2024) 06 PAT CK 1552
Code of Civil Procedure, 1908 - Order 6 Rule 17
High Courts12 Jun 2024Allowed
Lalti Devi Vs Hari Om Kumar
Patna High Court · (2024) 06 PAT CK 1555
Constitution Of India, 1950 - Article 137, 227Specific Relief Act, 1963 - Section 16(C), 28Code of Civil Procedure, 1908 - Section 148, Order 20 Rule 12(A)