High Courts08 Oct 2024Disposed Of
Jay Kumari Vs State of Bihar And Others
Patna High Court · (2024) 10 PAT CK 1191
Bihar Panchayat Raj Act, 2006 - Section 44(3), 44(3)(ii)
COURT ARCHIVE
Patna High Court judgments
55,909 judgments · page 54 of 2,796
High Courts01 Oct 2024Dismissed
Manju Devi Vs State of Bihar And Others
Patna High Court · (2024) 10 PAT CK 1190
Constitution Of India, 1950 - Article 243(O)Bihar Panchayat Raj Act, 2006 - Section 44(3)(i)
High Courts27 Sept 2024Dismissed
Anisur Rahman Vs State of Bihar And Others
Patna High Court · (2024) 09 PAT CK 1123
Constitution Of India, 1950 - Article 226
High Courts24 Sept 2024Allowed
Anupam Kumar Tiwary Vs State of Bihar And Others
Patna High Court · (2024) 09 PAT CK 1124
Indian Penal Code, 1860 - Section 409, 420Bihar Government Servants (Classification, Control & Appeal) Rules, 2005 - Rule 13, 13(3)
High Courts24 Sept 2024Disposed Of
Alok Kumar Vs State of Bihar And Others
Patna High Court · (2024) 09 PAT CK 1122
Constitution Of India, 1950 - Article 12Bihar Medical Attendance Rules, 1947 - Rule 26
High Courts23 Sept 2024Disposed Of
Srikant Verma Vs State of Bihar And Others
Patna High Court · (2024) 09 PAT CK 1121
High Courts20 Sept 2024Allowed
Binod Kumar Singh @ Vinod Kumar Singh Vs State of Bihar
Patna High Court · (2024) 09 PAT CK 1117
Indian Penal Code, 1860 - Section 189Code of Criminal Procedure, 1973 - Section 155, 155(1)
High Courts17 Sept 2024Allowed
Rajesh Kumar Agarwal @ Rajesh Kumar Agrawal Vs Union Of India
Patna High Court · (2024) 09 PAT CK 1120
Prevention of Money Laundering Act, 2002 - Section 4, 19, 50Indian Penal Code, 1860 - Section 120(B), 419, 420, 467, 468, 469, 471Code of Criminal Procedure, 1973 - Section 88, 205, 439
High Courts17 Sept 2024Allowed
Binesh Prasad Gupta Vs Union of India
Patna High Court · (2024) 09 PAT CK 1119
Prevention of Money Laundering Act, 2002 - Section 3, 4, 19, 50Indian Penal Code, 1860 - Section 406, 407, 409, 420Code of Criminal Procedure, 1973 - Section 88, 200, 201, 202, 203, 204, 205
High Courts12 Sept 2024Dismissed
Venky Steels Pvt. Ltd Vs Commissioner of Income Tax-II
Patna High Court · (2024) 09 PAT CK 1118
Income Tax Act, 1961 - Section 148, 151, 151(2)
High Courts10 Sept 2024Dismissed
Rahul Kumar Vs State of Bihar And Others
Patna High Court · (2024) 09 PAT CK 1115
High Courts03 Sept 2024Dismissed
State of Bihar Vs Hirdayanand Tiwari
Patna High Court · (2024) 09 PAT CK 1116
High Courts31 Aug 2024Disposed Of
Mahesh Mahto @ Mahes Mahto Vs State of Bihar And Others
Patna High Court · (2024) 08 PAT CK 1135
Bihar Prohibition and Excise Act, 2016 - Section 30(a), 41(1), 43(b)Indian Penal Code, 1860 - Section 467, 468, 420, 120(B)
High Courts29 Aug 2024Allowed
Vishnu Priya Vs Saurabh Prateek
Patna High Court · (2024) 08 PAT CK 1136
Indian Succession Act, 1925 - Section 222, 276, 300
High Courts23 Aug 2024Disposed Of
Rekha Kumari Vs Akhilesh Kumar Singh
Patna High Court · (2024) 08 PAT CK 1134
Hindu Marriage Act, 1955 - Section 13
High Courts20 Aug 2024Rejected
Vinod Pratap Narayan Vs Bihar School Examination Board
Patna High Court · (2024) 08 PAT CK 1132
High Courts20 Aug 2024Disposed Of
Radheshyam Ram Vs State of Bihar And Others
Patna High Court · (2024) 08 PAT CK 1131
Bihar Pension Rules, 1950 - Rule 43(b)
High Courts14 Aug 2024Allowed
Shanti Devi Vs Raj Kumar Singh
Patna High Court · (2024) 08 PAT CK 1133
Constitution Of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 11, 151, Order 7 Rule 11, Order 23 Rule 3(A), Order 7 Rule 11(D)
High Courts13 Aug 2024Allowed
Subi Khanam Vs State of Bihar And Others
Patna High Court · (2024) 08 PAT CK 1130
High Courts08 Aug 2024Allowed
Rananjay Kumar @ Rananjay Kumar Solanki Vs State of Bihar
Patna High Court · (2024) 08 PAT CK 1129
Constitution Of India, 1950 - Article 226Arms Act, 1959 - Section 25(1)(B), 26, 35Code of Criminal Procedure, 1973 - Section 482