High Courts21 Jan 2025Dismissed

Rajendra Yadav Vs State of Bihar And Others

Patna High Court · (2025) 01 PAT CK 1706

Indian Penal Code, 1860 - Section 34, 149, 302, 307, 323, 341, 379, 504Code of Criminal Procedure, 1973 - Section 161, 378Evidence Act, 1872 - Section 114(g)
High Courts10 Jan 2025Allowed

Ram Pukar Rai Vs State Of Bihar

Patna High Court · (2025) 01 PAT CK 1699

Code of Criminal Procedure, 1973 - Section 200, 202, 482Indian Penal Code, 1860 - Section 120(B), 420, 463, 464, 467, 468, 471
High Courts08 Jan 2025Dismissed

Anil Kumar Pandey Vs State Of Bihar

Patna High Court · (2025) 01 PAT CK 1700

Indian Penal Code, 1860 - Section 34, 120(B), 201, 302, 363, 364(A), 365Code of Criminal Procedure, 1973 - Section 378Evidence Act, 1872 - Section 25, 26
High Courts20 Dec 2024Allowed

Gopal Kumar Singh Vs Canara Bank And Others

Patna High Court · (2024) 12 PAT CK 1253

(Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 - Section 13(2), 18, 17(7)Recovery Of Debts And Bankruptcy Act, 1993 - Section 5(A), 22, 22(2)Code of Civil Procedure, 1908 - Order 47 Rule 1